High Courts29 Sept 2000
Madan Stores (P) Ltd. Vs Regional Manager, Indian Petro Chemicals Corpn. Ltd and Others
Delhi High Court · (2001) 1 ARBLR 127
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 15 of 65
High Courts29 Sept 2000
Guruman Construction Corporation Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 55 DRJ 848 : (2001) 4 RCR(Civil) 397
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts29 Sept 2000Dismissed
Bharat Heavy Electricals Ltd. Vs C.N. Garg and Others
Delhi High Court · (2000) 3 ARBLR 674 : (2001) 3 RCR(Civil) 56
Arbitration and Conciliation Act, 1996 — Section 13
High Courts29 Sept 2000Allowed
S.C. Kohli and Others Vs M.C.D. and Others
Delhi High Court · (2000) 09 DEL CK 0113
Constitution of India, 1950 — Article 226
High Courts29 Sept 2000
Babu Lal Sharma Vs Union of India (UOI)
Delhi High Court · (2000) 09 DEL CK 0102
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Sept 2000
Palinder Singh Bedi Vs The National Rifle Association of India and Another
Delhi High Court · (2001) 59 DRJ 463
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151
High Courts29 Sept 2000Dismissed
Delhi Development Authority Vs Anant Raj Agencies
Delhi High Court · (2000) 09 DEL CK 0082
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts29 Sept 2000
ICM Engineering Workers Union Vs Union of India and Others
Delhi High Court · (2000) 7 AD 1037 : (2001) 89 DLT 529 : (2000) 56 DRJ 851 : (2001) 1 LLJ 1127
High Courts29 Sept 2000
Singer India Ltd. Vs Amita Gupta
Delhi High Court · (2000) 7 AD 1076 : (2000) 88 DLT 186
High Courts28 Sept 2000
R.N. Bakshi and Another Vs Varun Kumar Datt
Delhi High Court · (2000) 55 DRJ 815 : (2001) 4 RCR(Civil) 664
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts28 Sept 2000Dismissed
Surinder Sethi Vs Deepak Kapoor
Delhi High Court · (2000) 09 DEL CK 0122
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Sept 2000
State Vs C.S. Rathore
Delhi High Court · (2001) CriLJ 761
Penal Code, 1860 (IPC) — Section 147, 148, 34, 436, 452
High Courts28 Sept 2000
Urvashi Film and TV Group Vs Union of India and Others
Delhi High Court · (2001) 1 AD 76 : AIR 2001 Delhi 56 : (2000) 88 DLT 502 : (2000) 57 DRJ 148
High Courts27 Sept 2000
Chuni Lal Anand Vs Dr. Narendra and Another
Delhi High Court · (2001) 58 DRJ 526
High Courts27 Sept 2000
Bharat Petroleum Corporation Ltd. Vs B.R. Handa (HUF) and Others
Delhi High Court · (2000) 7 AD 1178 : (2000) 88 DLT 64 : (2001) 1 RCR(Civil) 215 : (2000) 2 RCR(Rent) 702
High Courts27 Sept 2000
Association of Co-operatives and Apex Societies of Handloom Vs State of Bihar and Another
Delhi High Court · (2000) 7 AD 1119 : (2001) 1 ARBLR 19 : (2000) 88 DLT 101 : (2000) 55 DRJ 531 : (2001) 1 RAJ 368 : (2001) 3 RCR(Civil) 115
High Courts27 Sept 2000
Shravan Kapur and Others Vs Anup Kapur and Others
Delhi High Court · (2000) 7 AD 1117 : (2000) 88 DLT 108 : (2000) 56 DRJ 823
High Courts26 Sept 2000Dismissed
Romesh Sharma and Another Vs State
Delhi High Court · (2000) 09 DEL CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts26 Sept 2000Allowed
Commissioner of Income Tax Vs Mecon Builders and Engineers
Delhi High Court · (2001) 167 CTR 424 : (2001) 248 ITR 159 : (2001) 117 TAXMAN 246
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts26 Sept 2000
L.K. Jain and Another Vs State
Delhi High Court · (2001) CriLJ 259 : (2000) 55 DRJ 836 : (2001) 1 RCR(Criminal) 609
Criminal Procedure Code, 1973 (CrPC) — Section 482