COURT ARCHIVE

Delhi High Court judgments, 2000

1,282 judgments · page 14 of 65

High Courts19 Oct 2000

Madhumilan Syntex Limited and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others

Delhi High Court · (2000) 10 DEL CK 0045

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 3(1)

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High Courts18 Oct 2000

Brhampal and Others Vs Bharat Heavy Electrical Ltd. and Others

Delhi High Court · (2000) 7 AD 1111 : (2001) 88 FLR 951

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High Courts18 Oct 2000

Sanjay Rajendra Sharma @ Sunil Chhibber Vs Union of India

Delhi High Court · (2000) 7 AD 1132 : (2001) CriLJ 298 : (2000) 88 DLT 458 : (2000) 55 DRJ 660 : (2000) 72 ECC 583 : (2001) 1 JCC 43

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High Courts18 Oct 2000

Preeti Gupta and Others Vs Rajendra Prahladkar and Another

Delhi High Court · (2002) 24 PTC 64

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts18 Oct 2000

R.P. Sharma Vs Union of India and Others

Delhi High Court · (2000) 4 CompLJ 371

Company Law Settlement Scheme, 2000 — Section 637

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High Courts18 Oct 2000

Vikas Agarwal Vs Ms. Anubha

Delhi High Court · (2000) 7 AD 1064 : (2001) 90 DLT 801 : (2001) 1 DMC 676 : (2000) 56 DRJ 485 : (2001) 1 RCR(Civil) 629

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High Courts18 Oct 2000

A.K. Sharma (Corporal) Vs Union of India and Others

Delhi High Court · (2000) 10 DEL CK 0012

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High Courts18 Oct 2000

Dr. M.V. Rao Vs Chief General Manager, S.B.I. and Another

Delhi High Court · (2000) 7 AD 1002 : (2001) 89 FLR 44 : (2001) 1 LLJ 1634

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High Courts17 Oct 2000

Hotz Hotels Pvt. Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2001) 164 CTR 319 : (2000) 164 CTR 319 : (2001) 248 ITR 647 : (2001) 118 TAXMAN 94

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1961 — Section 14, 154, 256(1), 41(2), 71

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High Courts17 Oct 2000Allowed

Delhi Development Authority and Others Vs Inderjit

Delhi High Court · (2001) 3 RCR(Civil) 45

Delhi Development Act, 1957 — Section 43, 44

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High Courts17 Oct 2000

M/s. Stride Properties India Pvt. Ltd. Vs D.D.A. and Another

Delhi High Court · (2000) 10 DEL CK 0024

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High Courts17 Oct 2000

The Bank of Rajasthan Ltd. Vs Sh. Pala Ram Gupta and Another

Delhi High Court · AIR 2001 Delhi 58 : (2001) 2 CivCC 209 : (2000) 57 DRJ 863 : (2002) 1 RCR(Civil) 102

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, Order 8 Rule 6(2)Contract Act, 1872 — Section 23Court Fees Act, 1870 — Article 1

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High Courts16 Oct 2000Dismissed

Baljeet Singh Vs Election Commission of India and Others

Delhi High Court · AIR 2001 Delhi 1

Conduct of Elections Rules, 1961 — Rule 2Constitution of India, 1950 — Article 173, 188, 84, 99General Clauses Act, 1897 — Section 3(56)

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High Courts12 Oct 2000Dismissed

BRINDCO SALES LTD. Vs APPROPRIATE AUTHORITY and Others

Delhi High Court · (2001) 164 CTR 148

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High Courts12 Oct 2000

Commissioner of Wealth Tax Vs Begam Brigees Zahoor Qasim and Others

Delhi High Court · (2001) 171 CTR 160 : (2001) 248 ITR 482 : (2001) 118 TAXMAN 518

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High Courts12 Oct 2000

Brindco Sales Ltd. Vs Appropriate Authority and Others

Delhi High Court · (2001) 3 AD 649 : (2000) 164 CTR 148 : (2001) 57 DRJ 129 : (2001) 248 ITR 465 : (2000) 113 TAXMAN 551

Constitution of India, 1950 — Article 226, 227, 32Income Tax Act, 1961 — Section 269UA, 269UC, 269UC(3), 269UC(4), 269UD

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High Courts12 Oct 2000

Ripen Kumar Vs Department of Customs

Delhi High Court · (2001) CriLJ 1288 : (2000) 72 ECC 722 : (2001) 94 ECR 609

Criminal Procedure Code, 1973 (CrPC) — Section 244Customs Act, 1962 — Section 135(1)Gold (Control) Act, 1968 — Section 85

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High Courts11 Oct 2000

K.S. Singh (Dr.) Vs Union of India and Others

Delhi High Court · (2000) 7 AD 1006 : (2000) 88 DLT 381 : (2000) 57 DRJ 22

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High Courts10 Oct 2000Dismissed

Groheven Tradex Private Limited Vs Union of India (UOI) and Others

Delhi High Court · AIR 2001 Delhi 37 : (2000) 57 DRJ 114

Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 226

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High Courts08 Oct 2000

Asian Hotels Limited Vs Asian Hotels Employees Union and Others

Delhi High Court · (2000) 84 FLR 359 : (2000) 1 LLJ 641

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