High Courts18 Sept 2000Allowed
Momina Qureshi Vs N.C.T. of Delhi and Others
Delhi High Court · AIR 2001 Delhi 90 : (2001) 2 RCR(Civil) 481
Delhi Municipal Corporation Act, 1957 — Section 430
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 17 of 65
High Courts18 Sept 2000
Commissioner of Income Tax Vs A.R. Chadha and Co. India (P.) Ltd.
Delhi High Court · (2001) 167 CTR 222 : (2001) 247 ITR 782 : (2001) 118 TAXMAN 523
Income Tax Act, 1961 — Section 256(1)
High Courts18 Sept 2000
COMMISSIONER OF INCOME TAX Vs BISHAMBER NATH RAM SARUP
Delhi High Court · (2000) 248 ITR 396
High Courts18 Sept 2000
Commissioner of Income Tax Vs Bishamber Nath Ram Sarup
Delhi High Court · (2001) 169 CTR 81 : (2001) 248 ITR 396 : (2001) 118 TAXMAN 90
Income Tax Act, 1961 — Section 256(1), 271(1)
High Courts18 Sept 2000
Union of India Vs EX. SQN. LDR. R. Sood
Delhi High Court · (2000) 7 AD 1199 : (2000) 88 DLT 309 : (2000) 55 DRJ 408
High Courts18 Sept 2000
Misha Vadera and Another Vs Ravi Kumar and Others
Delhi High Court · (2000) 7 AD 1032
High Courts18 Sept 2000
Amrit Lal Kohli and Another Vs Harbans Lal Kohli and Others
Delhi High Court · (2000) 7 AD 1139 : AIR 2001 Delhi 24
High Courts15 Sept 2000
Jaideep Singh (Prof.) and another Vs Indian Institute of Public Administration and another
Delhi High Court · (2000) 09 DEL CK 0138
Constitution of India, 1950 — Article 226
High Courts15 Sept 2000Dismissed
New Delhi Municipal Committee Vs Dr. Ajit Singh Sabharwal and Others
Delhi High Court · AIR 2001 Delhi 102 : (2001) 1 RCR(Civil) 705
Punjab Municipal Act, 1911 — Section 84, 86
High Courts15 Sept 2000
COMMISSIONER OF Income Tax Vs M.L. NARANG AND O.P. NARANG
Delhi High Court · (2001) 166 CTR 353 : (2001) 114 TAXMAN 539
High Courts15 Sept 2000Allowed
New Delhi Municipal Committee Vs Ashok Diesh and Another
Delhi High Court · (2000) 55 DRJ 499 : (2001) 4 RCR(Civil) 217
Punjab Municipal Act, 1911 — Section 225
High Courts15 Sept 2000
Commissioner of Income Tax Vs M.L. Narang and Another
Delhi High Court · (2001) 247 ITR 718
Finance Act, 1964 — Section 34Income Tax Act, 1961 — Section 139, 140A, 140A(3), 141, 143
High Courts15 Sept 2000
Maj. Gen Rajinder Singh Chowdhary Vs S. Manjit Singh Chowdhary and Others
Delhi High Court · (2000) 7 AD 1157 : AIR 2001 Delhi 15 : (2000) 88 DLT 173 : (2000) 55 DRJ 518
High Courts15 Sept 2000
Bhishma Narain Singh Vs Estate Officer and Others
Delhi High Court · (2000) 7 AD 1238 : AIR 2001 Delhi 36 : (2000) 88 DLT 456 : (2000) 56 DRJ 695
High Courts15 Sept 2000
Shri Chand and Others Vs Union of India and Others
Delhi High Court · (2000) 09 DEL CK 0034
High Courts15 Sept 2000
Rishi Ram Vs Delhi Transport Corporation and Another
Delhi High Court · (2000) 7 AD 143
High Courts15 Sept 2000
Dr. Radhey Shayam Aggarwal Vs State and Another
Delhi High Court · (2002) 254 ITR 425 : (2001) 116 TAXMAN 520
High Courts15 Sept 2000
Tek Chand Narula and Others Vs Jammu and Kashmir Bank Ltd.
Delhi High Court · (2000) 09 DEL CK 0001
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts14 Sept 2000
Court on its own Motion Vs Inspector General of Police
Delhi High Court · (2001) 1 RCR(Criminal) 209
High Courts14 Sept 2000
Nirmal Kumari Gupta Vs Sh. Ramotar Aggarwal and Others
Delhi High Court · AIR 2001 Delhi 86 : (2000) 57 DRJ 41 : (2001) 2 RCR(Civil) 262
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 70