High Courts07 Sept 2000
Commissioner of Income Tax Vs D.L.F. United Ltd.
Delhi High Court · (2001) 169 CTR 542 : (2001) 247 ITR 446
Income Tax Act, 1961 — Section 256(1), 45, 52(2)
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 20 of 65
High Courts07 Sept 2000
The Commissioner of Income Tax New Delhi Vs M/s Hindustan General Industries Ltd.
Delhi High Court · (2001) 165 CTR 322 : (2001) 247 ITR 51
Income Tax Act, 1961 — Section 194, 201(1A), 256(1)
High Courts07 Sept 2000
Mukesh Kumar Vs State and Anr
Delhi High Court · (2001) 92 DLT 499
Electricity Act, 1910 — Section 39, 44
High Courts07 Sept 2000
Radhey Shyam @ Langra Vs State
Delhi High Court · (2001) 78 ECC 663
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts07 Sept 2000
Delhi Development Authority Vs M/s. Jagan Nath Ashok Kumar
Delhi High Court · (2000) 09 DEL CK 0002
Arbitration Act, 1940 — Section 30, 33
High Courts06 Sept 2000Dismissed
Niko Resources Limited Vs Gujarat State Petroleum Corp.
Delhi High Court · (2000) 55 DRJ 654
Delhi High Court Act, 1966 — Section 10
High Courts06 Sept 2000Disposed Off
Commissioner of Income Tax Vs Organisation of Chemicals and the entire Delhi
Delhi High Court · (2001) 247 ITR 721 : (2001) 118 TAXMAN 47
Income Tax Act, 1961 — Section 185, 256(1)
High Courts06 Sept 2000
Bijender Vs State
Delhi High Court · (2001) 1 DMC 17
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Sept 2000
Commissioner of Income Tax Vs H.B. Leasing and Finance Ltd.
Delhi High Court · (2001) 118 TAXMAN 15
High Courts06 Sept 2000
S. Rama Rao Vs The M.D., Food Corporation of India and Others
Delhi High Court · (2000) 09 DEL CK 0065
High Courts05 Sept 2000
Council of the Institute of Chartered Accountants of India Vs N.K. Malhotra
Delhi High Court · AIR 2000 Delhi 457 : (2000) 56 DRJ 674
Chartered Accountants Act, 1949 — Section 22
High Courts05 Sept 2000
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs B. L. KHANNA
Delhi High Court · (2001) 113 TAXMAN 170 : (2000) 113 TAXMAN 170
High Courts05 Sept 2000
National Milk Suppliers Vs Union of India and another
Delhi High Court · (2000) 09 DEL CK 0097
Arbitration Act, 1940 — Section 33
High Courts05 Sept 2000
Prem Pal Singh Vs State of Delhi
Delhi High Court · (2000) 72 ECC 266 : (2000) 4 RCR(Criminal) 625
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts05 Sept 2000
Ravi Kumar Vs State
Delhi High Court · (2000) 56 DRJ 231 : (2000) 72 ECC 255 : (2001) 1 RCR(Criminal) 214
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts05 Sept 2000
Institute of Chartered Accountants of India, New Delhi Vs B.L. Khanna and Another
Delhi High Court · (2001) 113 TAXMAN 170 : (2000) 113 TAXMAN 170
Chartered Accountants Act, 1949 — Section 21(5), 22
High Courts05 Sept 2000
Shri Rajesh Gulati Vs Shri Shammi Anand and another
Delhi High Court · (2000) 09 DEL CK 0052
High Courts05 Sept 2000
Sh. Sandeep Gupta Vs Sh. Ramesh Chand Aggarwal and others
Delhi High Court · (2001) 89 DLT 739
High Courts05 Sept 2000
Sh. Ashok Kumar Bandhwar Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2001) 2 AD 249 : (2001) 89 DLT 651