High Courts09 Aug 2000
Shiv Kumar Chadha Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2000) 56 DRJ 575
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 27 of 65
High Courts09 Aug 2000
Shri Jiwandass Vs Shri Anoop Kumar and others
Delhi High Court · (2001) 2 CivCC 446 : (2001) 1 RCR(Civil) 213 : (2000) 2 RCR(Rent) 646
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115
High Courts09 Aug 2000
Om Parkash Charaya Vs M/s. Ashok Kamal Capital Builders Pvt. Ltd. and Others
Delhi High Court · (2001) 1 RCR(Civil) 458
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts09 Aug 2000
Raj Kishore Vs Sukhvinder Kaur and Another
Delhi High Court · (2001) 2 CivCC 192 : (2000) 56 DRJ 585 : (2001) 2 RCR(Civil) 41
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Aug 2000
Texla Service Centre Vs Raseel Kohli
Delhi High Court · (2000) 56 DRJ 477
Transfer of Property Act, 1882 — Section 52
High Courts08 Aug 2000Allowed
Ram Nath Sharma (deceased) through his L.R. Vs Lt. Governor of Delhi and Others
Delhi High Court · AIR 2000 Delhi 447 : (2000) 56 DRJ 612
High Courts08 Aug 2000
B. Shreepathy Rao and Another Vs Union of India
Delhi High Court · (2001) 1 ARBLR 120
COMPANIES ACT, 1956 — Section 4Constitution of India, 1950 — Article 144, 19
High Courts08 Aug 2000
Raj Kishan and Co. Vs Chairman and M.D., N.T.P.C. and Anr
Delhi High Court · (2001) 1 ARBLR 75 : (2001) 3 RCR(Civil) 118
High Courts08 Aug 2000
Cimmco Ltd. Vs M/s. Toepfer International-Asia Pte. Ltd. and Another
Delhi High Court · (2000) 56 DRJ 490
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts08 Aug 2000
Baij Nath Singh Vs Lt. Governor of Delhi and Others
Delhi High Court · (2000) 57 DRJ 45
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 25
High Courts07 Aug 2000
All India Mobile Zoo owners and Animal Welfare Association Vs U.O.I and Others
Delhi High Court · AIR 2000 Delhi 449
Constitution of India, 1950 — Article 226Wild Life (Protection) Act, 1972 — Section 38(H)
High Courts07 Aug 2000
P.D. Sharma Vs Union of India and Another
Delhi High Court · (2000) 56 DRJ 696
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 407
High Courts04 Aug 2000
Emmanuel Prem Masih and Another Vs Delhi Diocesan Trust Association and Another
Delhi High Court · (2000) 56 DRJ 479 : (2000) 87 FLR 397
Delhi Rent Control Act, 1958 — Section 50
High Courts04 Aug 2000
Director General of Income Tax (Admn.), Directorate of Income Tax (Recovery) Vs Board of Industrial and Financial Reconst. and Others
Delhi High Court · (2001) 104 CompCas 233 : (2010) 4 CompLJ 667 : (2000) 56 DRJ 643
Constitution of India, 1950 — Article 226
High Courts04 Aug 2000
Zulfiquar Ali Khan (dead) through LRs and Others Vs Straw Products Limited and Others
Delhi High Court · (2000) 56 DRJ 590
High Courts04 Aug 2000
Sandeep Sharma Vs State
Delhi High Court · (2000) CriLJ 4448 : (2000) 56 DRJ 715 : (2001) 1 RCR(Criminal) 715
High Courts03 Aug 2000
COMMISSIONER OF INCOME TAX Vs R.G. GOVAN and CO.
Delhi High Court · (2000) 113 TAXMAN 51