High Courts25 Jul 2000
Indian Ports Warehousing Company Ltd. Vs Union of India and Another
Delhi High Court · (2000) 07 DEL CK 0074
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 31 of 65
High Courts25 Jul 2000
V.K. Tulsian Vs State
Delhi High Court · (2000) CriLJ 4307 : (2000) 4 RCR(Criminal) 727
High Courts25 Jul 2000
Jastinder Singh Vs State
Delhi High Court · (2001) CriLJ 11 : (2000) 4 RCR(Criminal) 608
High Courts24 Jul 2000
The Commissioner of Income Tax Delhi-III Vs Radhey Shyam, Delhi
Delhi High Court · (2000) 163 CTR 608 : (2000) 245 ITR 342 : (2000) 113 TAXMAN 618
Income Tax Act, 1961 — Section 256(1), 271(1)
High Courts24 Jul 2000
Commissioner of Income Tax Vs Radhey Shyam
Delhi High Court · (2000) 07 DEL CK 0153
Income Tax Act, 1961 — Section 271(1)
High Courts24 Jul 2000
Commissioner of Income Tax Delhi-IV Vs Purshottam Dass
Delhi High Court · (2001) 247 ITR 516
Income Tax Act, 1961 — Section 23(1), 256(1)
High Courts24 Jul 2000
Nabha Investments Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2000) 55 DRJ 256
Income Tax Act, 1961 — Section 263
High Courts24 Jul 2000
EXPORTS INDIA Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (2000) 163 CTR 239 : (2001) 114 TAXMAN 144
High Courts24 Jul 2000Allowed
NABHA INVESTMENTS (P) LTD. Vs UNION OF INDIA and Others
Delhi High Court · (2000) 162 CTR 420 : (2000) 246 ITR 41 : (2000) 112 TAXMAN 465
High Courts24 Jul 2000
COMMISSIONER OF INCOME TAX Vs PURSHOTTAM DASS
Delhi High Court · (2000) 163 CTR 182 : (2000) 112 TAXMAN 122
High Courts24 Jul 2000
Commissioner of Income Tax Vs Printers House Pvt. Ltd.
Delhi High Court · (2000) 246 ITR 663
Income Tax Act, 1961 — Section 256, 35A
High Courts24 Jul 2000
M/s. Exportos India Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (2000) 246 ITR 1
Income Tax Act, 1961 — Section 35B, 37(I), 40
High Courts24 Jul 2000
COMMISSIONER OF INCOME TAX Vs PRINTERS HOUSE (P) LTD.
Delhi High Court · (2000) 163 CTR 189 : (2000) 112 TAXMAN 423
High Courts24 Jul 2000
M/s. Ram Kishan and Sons Vs Union of India and Others
Delhi High Court · (2000) 3 ARBLR 595
Arbitration Act, 1940 — Section 16, 30
High Courts24 Jul 2000
The Commissioner of Income Tax Delhi-I Vs The Printers House Pvt. Ltd.
Delhi High Court · (2002) 173 CTR 72
Income Tax Act, 1961 — Section 256(1)
High Courts24 Jul 2000
T.D. Tyagi Vs The Chairman, NDMC and Another
Delhi High Court · (2000) 55 DRJ 66
Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7
High Courts24 Jul 2000
Deepak Mohindra and Another Vs Radhey Sham Maria and Others
Delhi High Court · (2000) 07 DEL CK 0063
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Jul 2000
The Delhi State Cooperative Milk Marketing and Supply Fed. Ltd. Vs Union of India and Another
Delhi High Court · (2000) 56 DRJ 629