High Courts24 Jul 2000
G. Vijayaraghavan Vs M.D. Central Warehousing Corpn. and Another
Delhi High Court · (2000) 86 DLT 844 : (2000) 54 DRJ 895
Arbitration and Conciliation Act, 1996 — Section 12, 13
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 32 of 65
High Courts21 Jul 2000
Shadi Lal (deceased) through LRs. Vs Competent Authority and Others
Delhi High Court · AIR 2001 Delhi 76 : (2000) 56 DRJ 522
High Courts21 Jul 2000
Duncan International (India) Ltd. and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2003) 115 CompCas 237 : (2000) 86 DLT 698 : (2000) 54 DRJ 836
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 3
High Courts21 Jul 2000
Ram Krishan Bhalla and Others Vs Registrar of Co-operative Societies and Others
Delhi High Court · (2000) 56 DRJ 778
High Courts21 Jul 2000
Sawhney Brothers Vs Hong Kong and Shanghai Banking Corporation Ltd. and Others
Delhi High Court · (2000) 07 DEL CK 0144
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Jul 2000
Sargodha Vihar Cooperative Group Housing Society Ltd. Vs Bharat Bhushan Chawla and Others
Delhi High Court · (2000) 07 DEL CK 0141
Delhi Co-operative Societies Act, 1972 — Section 61Delhi Co-operative Societies Rules, 1973 — Rule 77, 89
High Courts21 Jul 2000Dismissed
K.N. Khanna Vs B.K. Khanna
Delhi High Court · (2002) 1 CivCC 145 : (2000) 55 DRJ 544 : (2001) 4 RCR(Civil) 65
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts21 Jul 2000Allowed
S.B. Vohra and Others Vs Union of India (UOI)
Delhi High Court · (2000) 55 DRJ 39
High Courts21 Jul 2000
Nirmal Kumar Jain and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2000) 56 DRJ 29
Delhi Municipal Corporation Act, 1957 — Section 490(2)
High Courts21 Jul 2000Dismissed
Unified Agro Industries (India) Ltd. and Others Vs Debts Recovery Tribunal and Others
Delhi High Court · AIR 2000 Delhi 394 : (2000) 56 DRJ 307
Constitution of India, 1950 — Article 226
High Courts21 Jul 2000
Desein Privated Limited Vs Deputy Director (Big Cell) and Others
Delhi High Court · (2000) 4 AD 888
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45A
High Courts21 Jul 2000
Smt. Surinder Kaur and Others Vs S. Rajdev Singh and Others
Delhi High Court · AIR 2001 Delhi 77 : (2001) 1 RCR(Civil) 344
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Jul 2000
University of Delhi and Another Vs Dr. Usha Kulshreshtha and Others
Delhi High Court · (2000) 56 DRJ 503
High Courts21 Jul 2000
M/s. Unified Agro Ind. (India) Ltd. and Ors Vs Debts Recovery Tribunal, N.D. and Others
Delhi High Court · (2003) 115 CompCas 708
Banks and Financial Institutions Act, 1993 — Section 19(3), 19(4), 20, 22Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2000
Rajiv Gupta Vs State and Others
Delhi High Court · (2000) 7 AD 1127 : (2001) 104 CompCas 26(2) : (2000) 87 DLT 411 : (2000) 56 DRJ 473
High Courts21 Jul 2000
Vinod Chawla Vs M/s. V.C. Investment Pvt. Ltd. and Another
Delhi High Court · AIR 2001 Delhi 112
High Courts21 Jul 2000
Nandram and Others Vs Union of India and Others
Delhi High Court · (2000) 7 AD 1164 : (2000) 87 DLT 234 : (2000) 56 DRJ 662 : (2001) 1 RCR(Civil) 163
High Courts21 Jul 2000
Anil Kumar Sharma Vs Union of India
Delhi High Court · (2000) 86 DLT 825 : (2000) 54 DRJ 875
Land Acquisition Act, 1897 — Section 4, 6
High Courts21 Jul 2000
CREF Finance Ltd. Vs Puri Construction Ltd. and Others
Delhi High Court · (2000) 3 ARBLR 331
Arbitration and Conciliation Act, 1996 — Section 9