High Courts17 Jul 2000
Dharam Chand Gambhir Vs Milan Confectionary and Another
Delhi High Court · (2000) 56 DRJ 561
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 34 of 65
High Courts14 Jul 2000
Uday Shankar Sinha Vs Shipping Corporation of India and Another
Delhi High Court · (2000) 07 DEL CK 0155
Constitution of India, 1950 — Article 226
High Courts14 Jul 2000
Satish Aggarwal and Another Vs Subhash Chand Aggarwal and Others
Delhi High Court · (2000) 5 AD 889 : (2000) 3 ARBLR 142
Arbitration and Conciliation Act, 1996 — Section 9Partnership Act, 1932 — Section 37, 42, 46, 48, 49
High Courts14 Jul 2000
Vishwanath Gupta Vs CEGAT and Others
Delhi High Court · (2000) 56 DRJ 287 : (2000) 71 ECC 491 : (2000) 92 ECR 255 : (2002) 143 ELT 35
Constitution of India, 1950 — Article 226, 227
High Courts14 Jul 2000
Commissioner of Income Tax Vs Ajanta Offset and Packing Ltd.
Delhi High Court · (2000) 246 ITR 548
Finance Act, 1993 — Section 143(1), 143(1A)Income Tax Act, 1961 — Section 256(2)
High Courts14 Jul 2000
Commissioner of Income Tax Vs D.K. Nawlakha
Delhi High Court · (2001) 165 CTR 582 : (2000) 246 ITR 557 : (2001) 114 TAXMAN 767
Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2)
High Courts14 Jul 2000Dismissed
Subhash and Company Vs DDA
Delhi High Court · AIR 2000 Delhi 423 : (2000) 56 DRJ 521
High Courts14 Jul 2000
COMMISSIONER OF INCOME TAX Vs AJANTA OFFSET and PACKING LTD.
Delhi High Court · (2001) 246 ITR 548 : (2001) 116 TAXMAN 227
High Courts14 Jul 2000
Memtec Limited and Another Vs Lunarmech and Another
Delhi High Court · (2002) 46 CLA 20 : (2001) 103 CompCas 1078
High Courts14 Jul 2000
Subhadrabai Vs Union of India
Delhi High Court · (2000) 86 DLT 678 : (2000) 54 DRJ 900
Constitution of India, 1950 — Article 226
High Courts14 Jul 2000
Net Ram and Another Vs Union of India and Others
Delhi High Court · AIR 2000 Delhi 360 : (2000) 86 DLT 606 : (2000) 54 DRJ 814 : (2011) 1 RCR(Civil) 299
High Courts14 Jul 2000
Akbar and others Vs Union of India and Others
Delhi High Court · AIR 2000 Delhi 374 : (2000) 54 DRJ 861
High Courts14 Jul 2000
Capital Const. Co. Vs National Agri. Coop. Marketing Federation of India Ltd. and Anr
Delhi High Court · (2000) 56 DRJ 471
Arbitration Act, 1940 — Section 20
High Courts13 Jul 2000
Additional Commissioner of Income Tax Vs Motor and General Finance Ltd.
Delhi High Court · (2000) 246 ITR 471
Income Tax Act, 1961 — Section 104, 108, 2(18), 2(41)
High Courts13 Jul 2000
Commissioner of Income Tax, Delhi-II and Another Vs Vijay Fertilizers P. Ltd.
Delhi High Court · (2000) 162 CTR 264 : (2000) 246 ITR 541 : (2000) 112 TAXMAN 326
Income Tax Act, 1961 — Section 260A
High Courts13 Jul 2000
ADDITIONAL COMMISSIONER OF Income Tax Vs MOTOR and GENERAL FINANCE LTD.
Delhi High Court · (2000) 112 TAXMAN 183
High Courts13 Jul 2000Disposed Off
Punjab Sugar Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 116 TAXMAN 445
Income Tax Act, 1922 — Section 66(2)
High Courts13 Jul 2000
Commissioner of Income Tax Vs Kundan Sugar Mills Co. Ltd.
Delhi High Court · (2001) 118 TAXMAN 73
High Courts13 Jul 2000
The Addl. Commissioner of Income Tax Vs M/s. Motor and General Finance Ltd.
Delhi High Court · (2000) 5 AD 953 : (2000) 163 CTR 92
Income Tax Act, 1961 — Section 2(14), 2(18), 2(41), 256
High Courts13 Jul 2000
Roshan Kumar Tiwari Vs State of Delhi
Delhi High Court · (2000) 5 AD 693
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 227, 228, 482Penal Code, 1860 (IPC) — Section 406, 498