COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 36 of 65
Spectrum Technologies USA Inc. Vs Spectrum Power Generation Company Ltd.
Delhi High Court · (2000) 56 DRJ 405
Goodyear India Ltd. Vs Commissioner of Income Tax Delhi-I
Delhi High Court · (2000) 162 CTR 286 : (2000) 246 ITR 116 : (2000) 112 TAXMAN 419
R.P. Tewari Vs Gen. Manager, Indian Oil Corporation Ltd. and Others
Delhi High Court · (2000) 86 DLT 727 : (2000) 87 FLR 124
Parivar Seva Sansthan Vs Dr.(Mrs.) Veena Kalra and Others
Delhi High Court · (2000) 5 AD 534 : AIR 2000 Delhi 349 : (2000) 86 DLT 817 : (2000) 54 DRJ 914
COMMISSIONER OF WEALTH TAX Vs L.N. AHUJA
Delhi High Court · (2000) 112 TAXMAN 436
Commissioner of Wealth Tax Delhi III. Vs Mrs. Vidya Malhotra
Delhi High Court · (2000) 5 AD 745 : (2000) 162 CTR 438 : (2000) 246 ITR 524 : (2000) 112 TAXMAN 178
Hira Singh Vs Govt of NCT of Delhi and Others
Delhi High Court · (2000) 86 DLT 545
M/s. Enkay Construction Company Vs The Vice Chairman, DDA and Another
Delhi High Court · (2000) 3 ARBLR 8 : (2000) 86 DLT 748 : (2000) 54 DRJ 824
Commissioner of Wealth Tax, Delhi Central-I Vs D.R. Vadera L/H of Late Shri Hans Raj Vadera
Delhi High Court · (2000) 163 CTR 251 : (2000) 246 ITR 348 : (2000) 113 TAXMAN 627
Commissioner of Wealth Tax, District-III, New Delhi Vs L.N. Ahuja
Delhi High Court · (2000) 6 AD 112 : (2000) 163 CTR 502
Chanderwati Devi Vs Harish Chand Rastogi and Others
Delhi High Court · (2000) 86 DLT 636 : (2000) 54 DRJ 820 : (2000) 4 RCR(Civil) 529
Sher Singh Vs Commissioner of Wealth Tax
Delhi High Court · (2001) 247 ITR 103 : (2001) 118 TAXMAN 45
COMMISSIONER OF INCOME TAX Vs STATE TRADING CORPORATION
Delhi High Court · (2001) 247 ITR 114 : (2000) 112 TAXMAN 117
Commissioner of Wealth Tax, Delhi-1 Vs Mrs. R.B. Patel
Delhi High Court · (2000) 164 CTR 107 : (2000) 246 ITR 341 : (2001) 118 TAXMAN 16
The Commissioner of Income Tax Vs State Trading Corporation of India Ltd.
Delhi High Court · (2000) 163 CTR 228
R.K. Jain Vs Delhi Administration and Others
Delhi High Court · (2000) 86 DLT 550 : (2000) 53 DRJ 418(1)
Marriott International Inc. and Others Vs Ansal Hotels Limited and Another[OVERRULED]
Delhi High Court · (2000) 6 AD 1003 : AIR 2000 Delhi 337 : (2000) 3 ARBLR 369 : (2000) 86 DLT 873 : (2000) 56 DRJ 435
Commissioner of Income Tax, Delhi (Central) Vs Kuku Narang
Delhi High Court · (2000) 163 CTR 319 : (2000) 246 ITR 198 : (2001) 117 TAXMAN 753