Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7(1)Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 82, 83

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High Courts02 Jun 2000

Suhaib Ilyasi Vs State

Delhi High Court · (2000) CriLJ 4766 : (2000) 2 DMC 340

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High Courts26 May 2000

Uma Devi Yadav and Another Vs Lt. Col. Gaj Singh Yadav (Retd.) and Others

Delhi High Court · AIR 2000 Delhi 424 : (2000) 56 DRJ 734

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Delhi High Court Act, 1966 — Section 10Registration Act, 1908 — Section 17, 49

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High Courts26 May 2000

M/s. Online India Capital Co. Pvt. Ltd. and Another Vs M/s. Dimention Corporate

Delhi High Court · (2000) 102 CompCas 362

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts26 May 2000

B.B. Patel Vs M/s. Nexim Exports Pvt. Ltd. and Another

Delhi High Court · (2000) 5 AD 624 : (2000) 54 DRJ 180

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3

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High Courts26 May 2000

Rajender Lal and Others Vs Union of India and Others

Delhi High Court · (2000) 54 DRJ 738 : (2001) 1 LLJ 435

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High Courts26 May 2000Dismissed

Rajeev Chaudhary Vs State

Delhi High Court · (2001) CriLJ 2023 : (2000) 86 DLT 203 : (2000) 54 DRJ 722

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)

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High Courts26 May 2000Dismissed

Sanatan Dharam Sabha (Regd.) and Others Vs Naresh Chand Aggarwal and Others

Delhi High Court · (2000) 86 DLT 228 : (2001) 2 RCR(Civil) 579

Societies Registration Act, 1860 — Section 15

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High Courts26 May 2000

Shri B.B. Patel Vs Nexim Exports Pvt. Ltd. and Another

Delhi High Court · AIR 2001 Delhi 313

Partnership Act, 1932 — Section 69

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High Courts26 May 2000

Piara Lal Vs Lt. Governor and Others

Delhi High Court · (2000) 4 AD 804 : (2001) 88 FLR 329 : (2001) 1 LLJ 24

Industrial Disputes Act, 1947 — Section 33C(1)

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High Courts26 May 2000Allowed

Sh. Lal Bahadur Singh and Others Vs Union of India (UOI) and Others

Delhi High Court · (2000) 5 AD 397 : (2000) 86 DLT 562 : (2000) 56 DRJ 743

Constitution of India, 1950 — Article 14

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High Courts26 May 2000

MS. ARCHANA SHUKLA Vs JOINT COMMISSIONER OF INCOME TAX and Another

Delhi High Court · (2000) 161 CTR 159

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High Courts26 May 2000

Shapoorji Pallonji and Company Pvt. Ltd. Vs Housing and Urban Devp. Corpn. Ltd.

Delhi High Court · (2000) 4 RCR(Civil) 541

Arbitration Act, 1940 — Section 30, 33

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