High Courts26 May 2000Dismissed
Online India Capital Co. Pvt. Ltd. and Another Vs Dimensions Corporate
Delhi High Court · (2000) 5 AD 860 : (2000) 102 CompCas 352
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 39 of 65
High Courts26 May 2000
Major Joginder Singh Gill Vs Union of India and Others
Delhi High Court · (2000) 4 AD 698
High Courts26 May 2000
Ved Parkash and another Vs M/s. Marudhar Services Limited and another
Delhi High Court · (2000) 5 AD 845 : (2000) 54 DRJ 654 : (2001) 2 RCR(Criminal) 525
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts26 May 2000
Dabur India Ltd. Vs BSI Ltd.
Delhi High Court · (2000) 56 DRJ 497 : (2001) 4 RCR(Civil) 220
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts26 May 2000
Fritco-Lay India and Another Vs Uncle Chipps Private Limited
Delhi High Court · (2000) 5 AD 874 : AIR 2000 Delhi 366 : (2000) 2 ARBLR 519 : (2000) 86 DLT 31 : (2000) 126 PLR 57
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 2
High Courts26 May 2000
Bank of India Vs M/s. Hindustan Super lights and Others
Delhi High Court · (2000) 2 AD 361 : (2000) 83 DLT 284
High Courts26 May 2000
Ms. Archana Shukla Vs Jt. Commissioner of Income Tax and Another
Delhi High Court · (2000) 4 AD 658 : (2000) 86 DLT 385 : (2000) 54 DRJ 398 : (2000) 244 ITR 829 : (2000) 112 TAXMAN 573
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 226(3), 245
High Courts26 May 2000
University of Delhi and Another Vs Dr. S.R. Gupta and Another
Delhi High Court · (2000) 5 AD 838
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts26 May 2000
Tuncay Alankus and Another Vs Union of India
Delhi High Court · (2000) 5 AD 812 : (2000) CriLJ 3280 : (2000) 86 DLT 62 : (2000) 54 DRJ 324
Criminal Procedure Code, 1973 (CrPC) — Section 220, 223Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120
High Courts26 May 2000
M/s. Hindustan Engineering and Gen. Mazdoor Union (Regd) and Others Vs U.O.I. and Others
Delhi High Court · (2000) 5 AD 349 : (2001) 1 LLJ 27
High Courts26 May 2000
R.S. Kalra Vs Union of India and Others
Delhi High Court · (2000) 5 AD 569 : (2000) 56 DRJ 528
Army Act, 1950 — Section 47, 63Constitution of India, 1950 — Article 226
High Courts26 May 2000
T.A. Laxmanan Vs I.A.A.I. and Another
Delhi High Court · (2002) 95 DLT 292 : (2001) 88 FLR 164
Constitution of India, 1950 — Article 226International Airports Authority Act, 1971 — Section 37
High Courts26 May 2000
Lal Bahadur Singh and Others Vs U.O.I. and Others
Delhi High Court · (2000) 5 AD 397 : (2000) 86 DLT 562 : (2000) 56 DRJ 743
High Courts26 May 2000
Dharambir Vs State of NCT of Delhi and Another
Delhi High Court · (2000) 7 AD 1145 Supp : (2000) 57 DRJ 60
High Courts26 May 2000
Gyan Singh (Dr.) and Others Vs National Institute of Health and Family Welfare and Others
Delhi High Court · (2000) 5 AD 242 : (2000) 86 DLT 595 : (2000) 54 DRJ 908
High Courts26 May 2000
Balwant Singh and Others Vs Union of India and Others
Delhi High Court · (2000) 7 AD 1 : (2000) 55 DRJ 22
High Courts26 May 2000
Nova Steels (India) Ltd. Vs Punjab National Bank
Delhi High Court · (2000) 5 AD 238 : (2000) 86 DLT 159
High Courts26 May 2000
R.P. Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 5 AD 232 : (2000) 87 FLR 668
High Courts26 May 2000
Surjit Singh Chowdhry Ex-Major Vs Municipal Corporation Delhi Rakesh Kumar Sharma Vs Chairman and MD, Bharat Heavy Electricals
Delhi High Court · (2000) 54 DRJ 749