High Courts23 May 2000
IInd Lt. B.S. Bamhrah Vs Union of India and Others
Delhi High Court · (2000) 5 AD 865
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 41 of 65
High Courts23 May 2000
State Bank of India Vs M/s. Glavkosmos and Others
Delhi High Court · (2000) 5 AD 634
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 May 2000
Dr. (Mrs.) Usha Puri Vs Governing Body, Aditi Mahavidhyalaya, Univ. of Delhi and Others
Delhi High Court · (2000) 4 AD 639 : (2000) 55 DRJ 98
Delhi School Education Act, 1973 — Section 8(4)
High Courts22 May 2000
Commissioner of Income Tax Vs Mrs. V. Chandra
Delhi High Court · (2001) 165 CTR 212 : (2000) 245 ITR 610 : (2000) 112 TAXMAN 287
Government Savings Certificate Act, 1959 — Section 3Income Tax Act, 1961 — Section 10(15)
High Courts22 May 2000
COMMISSIONER OF INCOME TAX Vs MRS. V. CHANDRA
Delhi High Court · (2001) 112 TAXMAN 287
High Courts22 May 2000
Indian Performing Right Society Limited Vs Rajesh Karula and Others
Delhi High Court · (2000) 05 DEL CK 0080
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts20 May 2000
S.A. Builders Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 54 DRJ 445
Delhi Municipal Corporation Act, 1957 — Section 202, 203, 481
High Courts19 May 2000
Sat Nam Singh Vs Sardar Sant Singh and Others
Delhi High Court · (2000) 54 DRJ 358
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 May 2000
Hari Narayan Kumar and Another Vs Radhey Sham Maria and Others
Delhi High Court · (2001) 1 CivCC 51 : (2000) 54 DRJ 566 : (2000) 4 RCR(Civil) 56
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts19 May 2000
Om Prakash Gupta Vs Parveen Kumar and Another
Delhi High Court · (2000) 86 DLT 181 : (2000) 4 RCR(Civil) 249
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade and Merchandise Marks Act, 1958 — Section 17, 28, 9
High Courts19 May 2000
Biochem Pharmaceutical Ind. Vs M/s. Pharma Synth Formulations Ltd.
Delhi High Court · (2000) 05 DEL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts19 May 2000
Anand Deep Singh Vs Ranjit Kaur and Others
Delhi High Court · (2000) 6 AD 11 : (2000) 54 DRJ 284
High Courts19 May 2000
Bank of India Vs Luk Auto Ancillary (India) Ltd. and Others
Delhi High Court · (2003) 115 CompCas 436 : (2000) 54 DRJ 393 : (2001) 1 RCR(Civil) 73
Banks and Financial Institutions Act, 1993 — Section 17(1), 18, 31(1), 34Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Companies Act, 1956 — Section 442, 446, 537
High Courts18 May 2000
Bulk Drug Manufacturers Association and Another Vs Union of India and Another
Delhi High Court · (2000) 55 DRJ 776
Constitution of India, 1950 — Article 226
High Courts17 May 2000
Anand Water Meters Mft. Co. and Others Vs Delhi Jal Board and Others
Delhi High Court · (2000) 54 DRJ 309 : (2000) 4 RCR(Civil) 190
High Courts17 May 2000
Maihar Cement, Century Textile and Industries Ltd. Vs Krishna Gears (P) Ltd., and Another
Delhi High Court · (2000) 6 AD 1 : AIR 2000 Delhi 362 : (2000) 54 DRJ 364 : (2000) 4 RCR(Civil) 61
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2
High Courts17 May 2000
M/s. J.S. Continental Ltd., and Another Vs Union of India and Others
Delhi High Court · (2000) 54 DRJ 552 : (2000) 4 RCR(Civil) 474
High Courts17 May 2000
International Airport Authority of India Workers Union Vs Airport Authority of India
Delhi High Court · (2000) 6 AD 119 : (2000) 88 DLT 322 : (2000) 54 DRJ 378 : (2001) 2 RAJ 69
High Courts16 May 2000
ORIENTAL FIRE and GENERAL INSURANCE CO. LTD. Vs COMMISSIONER OF INCOME TAX (AND VICE VERSA)
Delhi High Court · (2000) 162 CTR 2 : (2000) 244 ITR 631
High Courts16 May 2000
Commissioner of Income Tax Vs Deeksha Holdings Pvt. Ltd.
Delhi High Court · (2000) 246 ITR 485 : (2001) 118 TAXMAN 140
Income Tax Act, 1961 — Section 256