High Courts11 May 2000
Union of India and Another Vs O.P. Bishnoi
Delhi High Court · (2000) 5 AD 937 : (2000) 54 DRJ 264
Border Security Force Act, 1968 — Section 13Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 43 of 65
High Courts11 May 2000
Sudhir Pawaskar Vs Lt. Governor of Delhi and Another
Delhi High Court · (2000) 86 DLT 94 : (2000) 54 DRJ 172 : (2000) 4 RCR(Criminal) 682
Constitution of India, 1950 — Article 226, 227
High Courts09 May 2000
Om Prakash Mathur Vs M/s. Panjon Ltd. and Others
Delhi High Court · (2000) 86 DLT 593 : (2001) 88 FLR 349 : (2000) 2 LLJ 1663
Constitution of India, 1950 — Article 226
High Courts09 May 2000Disposed Off
Commissioner of Income Tax Vs Ranbaxy Laboratories Ltd.
Delhi High Court · (2001) 247 ITR 34
Income Tax Act, 1961 — Section 256(2)
High Courts09 May 2000
M/s. Chauhan Associates Vs Union of India and Others
Delhi High Court · (2000) 3 ARBLR 484 : (2000) 86 DLT 477 : (2000) 55 DRJ 33
Constitution of India, 1950 — Article 226
High Courts08 May 2000Dismissed
State Bank of India Vs Indian Utility Products and Others
Delhi High Court · AIR 2001 Delhi 30 : (2001) 1 CivCC 676 : (2001) 3 RCR(Civil) 260
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15Limitation Act, 1963 — Article 19State Bank of India General Regulations, 1955 — Regulation 76, 77
High Courts08 May 2000
Jindal Menthol and Investments Ltd. Vs Prakash Industries Ltd.
Delhi High Court · (2001) 106 CompCas 473
Arbitration and Conciliation Act, 1996 — Section 9Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts08 May 2000
Manohar Singh Chadda Vs M/s. Sheetal Sweets
Delhi High Court · (2000) 5 AD 671 : (2000) 2 ARBLR 584 : (2000) 4 RCR(Civil) 691
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts08 May 2000
Leelavathy M.N. Vs Special Protection Group and Ors
Delhi High Court · (2000) 05 DEL CK 0038
High Courts08 May 2000
Durga Prasad Vs State
Delhi High Court · (2000) 4 AD 728 : (2000) 56 DRJ 368 : (2000) 70 ECC 403 : (2000) 3 RCR(Criminal) 102
Criminal Procedure Code, 1973 (CrPC) — Section 362Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts05 May 2000
Satish Khosla and Another Vs Delhi Development Authority
Delhi High Court · (2000) 5 AD 225 : (2000) 56 DRJ 637 : (2000) 4 RCR(Civil) 381
High Courts05 May 2000
Harsudha Vs Hon''ble CJ. of Delhi High Court and Another
Delhi High Court · (2000) 05 DEL CK 0016
Delhi High Court Establishment (Appointment and Conditions of Services) Rules, 1972 — Rule 7
High Courts05 May 2000
Kranti Kumar Parekh Vs Burmah Shell Oil and Storage Company and Another
Delhi High Court · (2000) 5 AD 697
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts04 May 2000
Kuljeet Singh @ Jeetu and Others Vs Central Bureau of Investigation and Others
Delhi High Court · (2000) 5 AD 12 : (2000) CriLJ 3681
High Courts04 May 2000
M/s. Pratap Oil Company Vs The State (NCT of Delhi) and Others
Delhi High Court · AIR 2000 Delhi 348 : (2000) 86 DLT 135 : (2000) 54 DRJ 299
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 407, 55, 7, 8Petroleum Rules, 1976 — Rule 144, 151
High Courts04 May 2000
Hav. Ved Prakash Sangwan Vs Union of India
Delhi High Court · (2000) 5 AD 749
Army Act, 1950 — Section 20, 23Army Rules, 1954 — Rule 11, 12, 17Constitution of India, 1950 — Article 14, 21, 226
High Courts03 May 2000
Ashwani Kumar Mishra Vs Union of India
Delhi High Court · (2000) 05 DEL CK 0093
Constitution of India, 1950 — Article 226
High Courts03 May 2000
Commissioner of Income Tax Vs J.K. Marwah
Delhi High Court · (2001) 247 ITR 302 : (2001) 117 TAXMAN 281
Income Tax Act, 1961 — Section 256(2)
High Courts03 May 2000
Paam Pharmaceuticals (DELHI) Ltd. (M/s.) Vs State and Others
Delhi High Court · (2000) 5 AD 15 : (2003) 115 CompCas 275