High Courts03 May 2000
Viresh Kumar Vs M.C.D.
Delhi High Court · (2000) 56 DRJ 127 : (2001) 89 FLR 123
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 44 of 65
High Courts02 May 2000
Commissioner of Income Tax Vs Income Tax Appellate Tribunal and Another
Delhi High Court · (2001) 165 CTR 320 : (2000) 245 ITR 659
Income Tax Act, 1961 — Section 256
High Courts02 May 2000
COMMISSIONER OF Income Tax Vs Income Tax APPELLATE TRIBUNAL
Delhi High Court · (2000) 112 TAXMAN 355
High Courts02 May 2000
Commissioner of Income Tax Vs Modi Rubber Ltd.
Delhi High Court · (2001) 118 TAXMAN 82
High Courts02 May 2000
Bharat Nidhi Limited Vs Shital Prasad Jain
Delhi High Court · (2000) 4 AD 485 : (2000) 54 DRJ 1
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Article 49
High Courts01 May 2000
Gobind Ram Vs Amar Singh and Others
Delhi High Court · (2000) 5 AD 856
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Limitation Act, 1963 — Section 3(2)
High Courts01 May 2000
AGRO ENGINEERING PRODUCTS DELHI (P) LTD. and Another Vs STATE and Another
Delhi High Court · (2000) 244 ITR 55
High Courts01 May 2000Dismissed
Smt. Amar Shingal Vs Wg. Cdr. Pradeep Shingal
Delhi High Court · (2001) 1 DMC 495
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 May 2000Dismissed
Director of Income Tax Vs Alarippu
Delhi High Court · (2000) 05 DEL CK 0083
Companies Act, 1956 — Section 617Finance Act, 1983 — Section 11, 11(2)(6), 11(5), 12, 13(1)(d)Government Savings Certificate Act, 1959 — Section 11, 2
High Courts01 May 2000
Director of Income Tax (Exemption) Vs Apparel Export Promotion Council (No. 2)
Delhi High Court · (2000) 244 ITR 736
Income Tax Act, 1961 — Section 11, 256(2)
High Courts01 May 2000
Director of Income Tax (Exemption) and Another Vs Apparel Export Promotion Council (No. 1)
Delhi High Court · (2000) 163 CTR 133 : (2000) 163 CTR 131 : (2000) 244 ITR 734 : (2000) 112 TAXMAN 433 : (2000) 112 TAXMAN 390
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11, 256, 256(2), 260A
High Courts01 May 2000
Delhi Transport Corporation Vs Kusum Pahalajani and Another
Delhi High Court · (2000) 56 DRJ 133 : (2000) 86 FLR 350
Industrial Disputes Act, 1947 — Section 33(2)
High Courts01 May 2000
Virender Kumar and Others Vs Presiding Officer and Others
Delhi High Court · (2000) 86 FLR 474
Constitution of India, 1950 — Article 226
High Courts01 May 2000
M/s. Essee Courier Vs Sushil Kumar Sharma and Another
Delhi High Court · (2000) 5 AD 184 : (2000) 56 DRJ 129 : (2000) 87 FLR 1017
High Courts01 May 2000
Agro Engineering Products Delhi Private Limited Vs State
Delhi High Court · (2000) 5 AD 213 : (2000) 162 CTR 42 : (2000) 244 ITR 56 : (2000) 113 TAXMAN 324
High Courts28 Apr 2000
Smt. Surinder Kaur and Amrik Singh Saluja Vs Union of India (UOI) and Others
Delhi High Court · (2000) 164 CTR 355 : (2000) 245 ITR 135 : (2000) 112 TAXMAN 370
Income Tax Act, 1961 — Section 132A
High Courts28 Apr 2000
Sunita Srivastava Vs Union of India and Another
Delhi High Court · (2000) 5 AD 973 : (2000) 56 DRJ 105
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Apr 2000
Subhra Ranjan Mishra Vs The Chairman, U.P.S.C. and Another
Delhi High Court · (2000) 86 DLT 344
High Courts27 Apr 2000
L.N. Soni Vs Union of India and Another
Delhi High Court · (2000) 56 DRJ 98
Constitution of India, 1950 — Article 226
High Courts27 Apr 2000
Hari Chand Vs Government of NCT of Delhi and Another
Delhi High Court · (2000) 5 AD 220 : (2000) 86 DLT 590