High Courts18 Apr 2000
Allahabad Bank Vs Anil Kumar and Others
Delhi High Court · (2000) 5 AD 647 : (2000) 3 ARBLR 360
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 46 of 65
High Courts18 Apr 2000
Dharam Pal Singh Hav. (Retd.) Vs U.O.I and Others
Delhi High Court · (2000) 56 DRJ 114
High Courts18 Apr 2000
Deputy Commissioner of Police Vs Ex. Constable Karan Singh and Another
Delhi High Court · (2000) 5 AD 583 : (2000) 53 DRJ 627
Constitution of India, 1950 — Article 226
High Courts18 Apr 2000
Sunil Kumar (Ex. Constable) Vs Presiding Officer and Others
Delhi High Court · (2000) 54 DRJ 22
Constitution of India, 1950 — Article 226
High Courts18 Apr 2000
Ex. Head Constable (Dri.) Kali Ram Vs Union of India and Others
Delhi High Court · (2000) 5 AD 597 : (2000) 86 DLT 163 : (2000) 54 DRJ 228
Constitution of India, 1950 — Article 226Delhi Police Act, 1978 — Section 21
High Courts17 Apr 2000
Anil Kaul Vs Union of India and Others
Delhi High Court · (2000) 56 DRJ 117
Constitution of India, 1950 — Article 226
High Courts17 Apr 2000
B.L. Wadehra (Dr.) Vs State (NCT of Delhi) and Others
Delhi High Court · AIR 2000 Delhi 266 : (2000) 85 DLT 114 : (2000) 53 DRJ 450
High Courts07 Apr 2000
Deputy Commissioner of Police Vs Jorawar Singh and Another
Delhi High Court · (2000) 4 AD 873
Constitution of India, 1950 — Article 226
High Courts07 Apr 2000
Naresh Kumar Singh and Another Vs The State
Delhi High Court · (2000) 3 AD 1044 : (2000) CriLJ 3431 : (2000) 85 DLT 645 : (2000) 54 DRJ 104 : (2000) RLR 300
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 408
High Courts07 Apr 2000
A.S. Saharan (Brig.) Vs Union of India and Others
Delhi High Court · (2000) 4 AD 597 : (2000) 53 DRJ 614
Constitution of India, 1950 — Article 14, 16, 21, 51A
High Courts07 Apr 2000
Gurcharan Singh Sethi Vs Union of India and Others
Delhi High Court · (2000) 4 AD 527
Constitution of India, 1950 — Article 226
High Courts07 Apr 2000
Delhi Administration and Another Vs Constable Yasin Khan
Delhi High Court · (2000) 4 AD 721 : (2000) 86 DLT 144 : (2000) 54 DRJ 905
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16(11)
High Courts06 Apr 2000
M/s. Babu Ram Gupta Vs Union of India and Another
Delhi High Court · (2000) 4 AD 90 : (2000) 85 DLT 427 : (2000) 54 DRJ 66
Civil Procedure Code, 1908 (CPC) — Section 79Limitation Act, 1963 — Section 5
High Courts06 Apr 2000
M/s. Jindal Paper and Plastics Ltd. Vs M/s. Kedia Distilleries Ltd. and Others
Delhi High Court · (2000) 6 AD 122 : (2000) 86 DLT 473
High Courts05 Apr 2000
Emma Charlotte Eve Vs Narcotic Control Bureau
Delhi High Court · (2000) 5 AD 65 : (2000) 4 RCR(Criminal) 386
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 54
High Courts04 Apr 2000
A.H.Q. Canteen Employees Association Vs U.O.I. and Others
Delhi High Court · (2000) 86 FLR 448
High Courts04 Apr 2000Dismissed
Rattan Lal Vs Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2000) 55 DRJ 76 : (2000) 86 FLR 677
Industrial Disputes Act, 1947 — Section 10
High Courts31 Mar 2000
Deepak Batra Vs Delhi Development Authority
Delhi High Court · (2000) 5 AD 805
Constitution of India, 1950 — Article 226
High Courts31 Mar 2000
Khanji Exports Pvt. Ltd. Vs Shiptrade Inc.
Delhi High Court · (2000) 54 DRJ 588
Arbitration Act, 1940 — Section 2
High Courts31 Mar 2000
Subhash Chand and Another Vs Indian Airlines and Another
Delhi High Court · (2002) 4 LLJ 528
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10