High Courts31 Mar 2000
Ajay Narain Vs Aarti Singh and Others
Delhi High Court · (2000) 4 ARBLR 879 : (2000) 85 DLT 536 : (2000) 54 DRJ 93 : (2000) 3 RCR(Civil) 562
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 47 of 65
High Courts31 Mar 2000
Jagdish Chander Sharma Vs Union of India and Others
Delhi High Court · (2000) 4 AD 846 : (2000) CriLJ 3162 : (2000) 85 DLT 384 : (2000) 56 DRJ 206(2)
Constitution of India, 1950 — Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10(1), 21, 23, 29, 3(1)
High Courts31 Mar 2000
Pushpa Sharma and Others Vs Lt. Governor of Delhi and Another
Delhi High Court · (2000) 4 AD 532
High Courts30 Mar 2000
Management of Horticulture Deptt. of Delhi Adm. Vs Workmen Shri R. Mugum and Others
Delhi High Court · (2000) 4 AD 828 : (2000) 86 DLT 467 : (2000) 2 LLJ 1175
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(5), 25F
High Courts30 Mar 2000
R. Mugum and Others Vs The P.O., Labour Court No. 7 and Another
Delhi High Court · (2001) 88 FLR 92 : (2001) 1 LLJ 420
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25(H)
High Courts29 Mar 2000
Ex. Constable Ram Singer Vs Union of India and Others
Delhi High Court · (2000) 03 DEL CK 0112
High Courts29 Mar 2000
Needle Industries (India) Limited and Another Vs Virumal Parveen Kumar
Delhi High Court · (2000) 3 AD 995 : (2000) 85 DLT 513
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2Trade Marks Act, 1999 — Section 28, 29
High Courts29 Mar 2000
Ex. Chera Balwan Singh Vs Union of India and Others
Delhi High Court · (2000) 5 AD 957
High Courts29 Mar 2000
Bausch and Lomb India Ltd. and Others Vs Registrar of Co., Delhi and Haryana, New Delhi
Delhi High Court · (2000) 5 AD 334 : (2000) 85 DLT 409 : (2000) 53 DRJ 819 : (2000) 3 RCR(Criminal) 633
High Courts29 Mar 2000
Sh. Vipon Sanduja Vs Registrar, Delhi High Court and Another
Delhi High Court · (2000) 4 AD 249 : (2000) 85 DLT 471 : (2000) 54 DRJ 459
High Courts29 Mar 2000
M/s. G.M. Enterprises (P) Ltd. Vs M/s. Shyam Ahuja Limited.
Delhi High Court · (2000) 5 AD 187 : (2000) 3 RCR(Civil) 558
High Courts28 Mar 2000
Chand Khanna Vs M/s. Cosmos Tanneries Pvt. Ltd.
Delhi High Court · (2000) 5 AD 610 : (2000) 86 DLT 548
High Courts28 Mar 2000
Smt. Farida Dar Vs State
Delhi High Court · (2001) 4 AD 494 : (2001) 91 DLT 531 : (2001) 59 DRJ 94
High Courts27 Mar 2000
Vinod Kumar Vs State of Delhi
Delhi High Court · (2000) 3 AD 537 : (2000) 85 DLT 299 : (2000) 53 DRJ 342 : (2000) 3 RCR(Criminal) 204
High Courts27 Mar 2000
Directorate of Revenue Intelligence Vs Mohd. Salim Khatri and Another
Delhi High Court · (2000) 5 AD 360 : (2000) CriLJ 3165 : (2000) 85 DLT 655 : (2000) 54 DRJ 234 : (2000) 70 ECC 399
High Courts27 Mar 2000
Pratap Singh Vs State and Others
Delhi High Court · (2000) 3 AD 1029 : (2001) CriLJ 1849 : (2000) 86 DLT 15 : (2000) 54 DRJ 30 : (2000) 2 JCC 568 : (2000) 3 RCR(Criminal) 501
High Courts27 Mar 2000
Ashwani Kapoor Vs Delhi Development Authority and Others
Delhi High Court · (2000) 5 AD 689 : (2000) 86 DLT 50 : (2000) 56 DRJ 366
Constitution of India, 1950 — Article 226
High Courts24 Mar 2000
M/s. J.N. Textiles Vs M/s. Bon Chance and Another
Delhi High Court · (2000) 4 AD 860 : (2000) 3 ARBLR 490
Arbitration Act, 1940 — Section 33
High Courts23 Mar 2000
M/s. Container Movement (Bombay) Transport Pvt. Ltd. Vs M/s. Capital Cargo and Container (India) Pvt. Ltd.
Delhi High Court · (2000) 4 AD 852 : (2000) 86 DLT 150 : (2000) 54 DRJ 100 : (2000) 126 PLR 20
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Mar 2000
Hansalaya Properties Vs Reservation Data Maintenance India Private Limited
Delhi High Court · (2000) 5 AD 573 : (2000) 86 DLT 734 : (2000) 53 DRJ 595 : (2000) 3 RCR(Civil) 730 : (2000) 2 RCR(Rent) 144
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3