High Courts23 Mar 2000
Fateh Chand Kumar (deceased) Vs Harivansh Lal Kumar (deceased)
Delhi High Court · (2000) 4 AD 866 : AIR 2001 Delhi 146 : (2000) 86 DLT 111 : (2000) 56 DRJ 373 : (2000) 126 PLR 25
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 48 of 65
High Courts23 Mar 2000
Dr. Abbas Ali Khan Vs Union of India
Delhi High Court · (2000) 5 AD 119 : (2000) 85 DLT 803 : (2000) 56 DRJ 320 : (2000) 3 SLJ 266
High Courts22 Mar 2000
Amitabh Adhar and Another Vs NCT of Delhi and Another
Delhi High Court · (2000) CriLJ 4772 : (2000) 85 DLT 415 : (2000) 2 DMC 55 : (2000) 56 DRJ 220 : (2001) 1 RCR(Criminal) 365
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 34, 498
High Courts22 Mar 2000
Shrutkeerti Mukerji Vs The State and Another
Delhi High Court · (2000) 5 AD 544 : (2000) 86 DLT 116
High Courts22 Mar 2000
C.B. Saini and Others Vs Indian Airlines and Others
Delhi High Court · (2000) 4 AD 214 : (2000) 53 DRJ 518
High Courts21 Mar 2000
Surinder Kaur and Others Vs Sardar Rajdev Singh and Others
Delhi High Court · (2000) 5 AD 545 : AIR 2000 Delhi 306 : (2000) 85 DLT 527 : (2000) 54 DRJ 117 : (2000) 2 RCR(Rent) 28
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 151
High Courts21 Mar 2000
Ashok Mehra Vs Siddharth Shriram and Others
Delhi High Court · (2000) 54 DRJ 451
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Mar 2000
Castrol Limited and Another Vs P.K. Sharma and Others
Delhi High Court · (2000) 56 DRJ 704
Trade and Merchandise Marks Act, 1958 — Section 49
High Courts21 Mar 2000
Freeze King Industries (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 118 TAXMAN 541
High Courts21 Mar 2000Dismissed
Krishan Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2000) 54 DRJ 675
Constitution of India, 1950 — Article 12
High Courts21 Mar 2000
Rajvir Singh Tomar and Others Vs Jawaharlal Nehru University and Others
Delhi High Court · (2000) 03 DEL CK 0016
High Courts17 Mar 2000
Royal Industries (India) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2000) 4 AD 503 : (1999) 79 DLT 369
Delhi Rent Control Act, 1958 — Section 6, 9(4)
High Courts16 Mar 2000Dismissed
Fargo Freight Ltd. (formerly Electric Exports Ltd.) Vs Commodities Exchange Corporation and Others
Delhi High Court · (2001) 106 CompCas 545 : (2000) 54 DRJ 411
High Courts16 Mar 2000
Mrs. Surender Bala and Another Vs M/s. Sandeep Foam Industries P. Ltd.
Delhi High Court · (2000) 4 AD 730 : AIR 2000 Delhi 300 : (2000) 85 DLT 478
Evidence Act, 1872 — Section 114(F)General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts16 Mar 2000
Wipro Finance Ltd. Vs M/s. Dee Pharma Ltd.
Delhi High Court · (2000) 5 AD 967 : (2000) 86 DLT 45 : (2000) 54 DRJ 199 : (2000) 4 RCR(Civil) 689
Arbitration and Conciliation Act, 1996 — Section 9
High Courts16 Mar 2000
Wings Wear Workers Lal Jhanda Union Vs Management of Wings Wear P. Ltd. and Another
Delhi High Court · (2000) 4 AD 254 : (2000) 85 DLT 565 : (2000) 53 DRJ 523 : (2000) 86 FLR 348
High Courts16 Mar 2000
Municipal Corporation of Delhi and Others and Delhi Development Authority Vs Smt. Damyanti Sahni and Others
Delhi High Court · (2000) 4 AD 325 : AIR 2000 Delhi 432 : (2000) 85 DLT 491 : (2000) 54 DRJ 84
High Courts16 Mar 2000
State Bank of Hyderabad Vs M/s. Shri Rani Sati Trading Co. and Others
Delhi High Court · (2000) 4 AD 563
Negotiable Instruments Act, 1881 (NI) — Section 98
High Courts15 Mar 2000
Thompson Press (India) Ltd. Vs U.P. State Road Transport Corporation
Delhi High Court · (2000) 5 AD 113 : (2001) 1 CivCC 293 : (2000) 86 DLT 85 : (2000) 54 DRJ 705 : (2000) 126 PLR 27 : (2000) 4 RCR(Civil) 199
Civil Procedure Code, 1908 (CPC) — Section 20