High Courts13 Jul 2000
Dental Council of India Vs Integrated Education Development Organisation and Others
Delhi High Court · (2000) 56 DRJ 283
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 35 of 65
High Courts13 Jul 2000
Mahalakshmi Sugar Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2000) 245 ITR 807
Income Tax Act, 1961 — Section 37
High Courts13 Jul 2000
Jaspal Singh Vs Union of India
Delhi High Court · (2000) 86 DLT 633 : (2000) 54 DRJ 817 : (2000) 92 ECR 259 : (2002) 143 ELT 57
High Courts12 Jul 2000
Rajasthan Breweries Ltd. Vs The Stroh Brewery Company
Delhi High Court · AIR 2000 Delhi 450 : (2000) 3 ARBLR 509 : (2000) 55 DRJ 68
Arbitration and Conciliation Act, 1996 — Section 9
High Courts12 Jul 2000
Bharat Wire Rope Manufacturing Co. Vs Union of India (DGS and D)
Delhi High Court · (2000) 3 ARBLR 152 : (2000) 86 DLT 777 : (2000) 54 DRJ 801
Arbitration Act, 1940 — Section 30
High Courts12 Jul 2000
M/s. Sawhney Brothers Vs Hong Kong and Shanghai Banking Corpn. Ltd. and Others
Delhi High Court · (2000) 86 DLT 663
High Courts11 Jul 2000Allowed
Gurmit Singh Vs State
Delhi High Court · (2000) 55 DRJ 159 : (2000) 72 ECC 573 : (2001) 2 RCR(Criminal) 218
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Jul 2000
Mahavir Woollen Mills Assessee Vs Commissioner of Income Tax
Delhi High Court · (2000) 162 CTR 267 : (2000) 245 ITR 297 : (2000) 111 TAXMAN 566
High Courts10 Jul 2000
All India Lawyer''s Union (Delhi Unit) Vs Union of India
Delhi High Court · (2000) 07 DEL CK 0175
Constitution of India, 1950 — Article 226
High Courts10 Jul 2000Allowed
Radha Kishan Vs State
Delhi High Court · (2000) CriLJ 4090 : (2000) 56 DRJ 619 : (2001) 1 RCR(Criminal) 48
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 57
High Courts10 Jul 2000
H.C. Mahabir Singh Vs State (CBI)
Delhi High Court · (2000) 86 DLT 496 : (2000) 56 DRJ 362
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts10 Jul 2000
M/s. Ajanta Tubes Ltd. and Another Vs Union of India and Another
Delhi High Court · (2000) 86 DLT 674 : (2000) 56 DRJ 519 : (2001) 1 RCR(Civil) 270
Constitution of India, 1950 — Article 226
High Courts10 Jul 2000
Virender Singh Bahl Vs Y.K. Kapoor
Delhi High Court · AIR 2001 Delhi 79 : (2001) 2 RCR(Civil) 190
High Courts07 Jul 2000
The Commissioner of Wealth Tax, Delhi-III Vs Shri Uttam Chand Jain
Delhi High Court · (2000) 163 CTR 211 : (2000) 245 ITR 838 : (2000) 113 TAXMAN 11
Wealth Tax Act, 1957 — Section 25(2), 27(1)
High Courts07 Jul 2000
Sohan Lal Vs Commissioner of Wealth Tax, Delhi
Delhi High Court · (2000) 112 TAXMAN 174
High Courts07 Jul 2000
Commissioner of Wealth Tax, Delhi-II Vs Anokha Singh
Delhi High Court · (2000) 162 CTR 222
High Courts07 Jul 2000
S.S. Nayar Vs The Chairman, ONGC and Others
Delhi High Court · (2000) 56 DRJ 427
High Courts07 Jul 2000
Amita Singh Vs Air India and Another
Delhi High Court · (2000) 7 AD 16 : (2000) 56 DRJ 300 : (2000) 87 FLR 184