High Courts05 Nov 1997
Samrat Investments Pvt. Ltd. Vs Janaksons
Delhi High Court · (1997) 6 AD 1085 : (1997) 70 DLT 751 : (1997) 43 DRJ 796
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 8 of 53
High Courts05 Nov 1997
National Thermal Power Corporation Ltd. Vs Spectrum Power Generation Ltd. and Others
Delhi High Court · (1998) 1 AD 141 : (1997) 69 DLT 652
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Foreign Exchange Regulation Act, 1973 — Section 19(1)Specific Relief Act, 1963 — Section 14
High Courts05 Nov 1997
Ms. Deeksha Suri and Others Vs Income Tax Appellate Tribunal
Delhi High Court · (1997) 6 AD 912 : (1998) 146 CTR 576 : (1998) 73 DLT 75 : (1998) 44 DRJ 120 : (1998) 102 ELT 524 : (1998) 1 ILR Delhi 473 : (1998) 232 ITR 395 : (1998) 100 TAXMAN 573
Constitution of India, 1950 — Article 226Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts05 Nov 1997
Municipal Corporation of Delhi Vs S.P. Talwar and Another
Delhi High Court · (1997) 11 DEL CK 0062
Constitution of India, 1950 — Article 226
High Courts05 Nov 1997
Narender Anand and others Vs M/s. Maruti Udyog Ltd.
Delhi High Court · (1997) 6 AD 585 : (1998) CriLJ 759 : (1997) 70 DLT 458 : (1997) 43 DRJ 561
High Courts05 Nov 1997
Acro Engineering Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (1997) 11 DEL CK 0020
High Courts04 Nov 1997
Lucky Exports Vs Access Maritime Corporation
Delhi High Court · (1997) 6 AD 943 : AIR 1998 Delhi 252 : (1997) 4 CLT 292 : (1999) 95 CompCas 869 : (1997) 69 DLT 537 : (1997) 43 DRJ 623
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts04 Nov 1997
Commissioner of Wealth Tax Vs Inder Sharma
Delhi High Court · (1998) 99 TAXMAN 29
Wealth Tax Act, 1957 — Section 2(e), 2(m), 27(1), 3, 5
High Courts04 Nov 1997
Sahara India Airlines Vs Union of India
Delhi High Court · (1998) 74 DLT 851 : (1998) 44 DRJ 74
Constitution of India, 1950 — Article 226Finance Act, 1989 — Section 46Inland Air Travel Tax Rules, 1989 — Rule 6
High Courts04 Nov 1997
COMMISSIONER OF INCOME TAX Vs MAHARISHI VED VIGYAN VISHWA VIDYA PEETHAM
Delhi High Court · (1998) 150 CTR 194
High Courts04 Nov 1997
COMMISSIONER OF Income Tax Vs MAHARISHI VED VIGYAN VISHWA VIDYA PEETHAM.
Delhi High Court · (1998) 232 ITR 170
High Courts04 Nov 1997
Shital Kumar Jain Vs Delhi Financial Corporation and Another
Delhi High Court · (1998) 1 AD 418 : (1998) 3 CLT 657 : (1998) 74 DLT 798
Motor Vehicles Act, 1988 — Section 82
High Courts03 Nov 1997
Darshan Singh Kochar Vs Jaswant Singh Kochar (deceased) and Others
Delhi High Court · (1997) 11 DEL CK 0036
High Courts03 Nov 1997
Sri Chand Naulakha Vs Saraswati Builders
Delhi High Court · (1997) 11 DEL CK 0035
High Courts01 Nov 1997
Davinder Singh Vs Suresh Chandra Goyal
Delhi High Court · (1997) 6 AD 860 : (1997) 70 DLT 455 : (1998) 44 DRJ 182
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Nov 1997
Umed Singh Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (1997) 69 DLT 957
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 6
High Courts01 Nov 1997
Natasha Shukla Vs Council for The Indian School Certificate Examination and Others
Delhi High Court · (1997) 69 DLT 1016
Constitution of India, 1950 — Article 226
High Courts01 Nov 1997
Municipal Corporation of Delhi Vs Cycle Equipment (P) Ltd. and Another
Delhi High Court · (1997) 6 AD 733 : (1997) 69 DLT 603
Arbitration Act, 1940 — Section 30
High Courts01 Nov 1997
Raj Kumar Kapur Vs Krishan Kumar Kapur
Delhi High Court · (1998) 1 AD 121 : (1998) 44 DRJ 206 : (1998) RLR 29
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9