High Courts24 Oct 1997
Kishori Vs State
Delhi High Court · (1998) 1 AD 90 : (1998) CriLJ 1194 : (1997) 69 DLT 445 : (1997) 43 DRJ 683
Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 10 of 53
High Courts24 Oct 1997
I.A.E.C. India Ltd. Vs Delhi Development Authority
Delhi High Court · (1997) 10 DEL CK 0024
High Courts24 Oct 1997
Ved Prakash Vs State
Delhi High Court · (1998) 1 AD 95 : (1997) 43 DRJ 711
Penal Code, 1860 (IPC) — Section 302
High Courts24 Oct 1997
Duli Chand Vs State
Delhi High Court · (1997) 6 AD 706 : (1998) CriLJ 988 : (1998) 1 Crimes 38 : (1997) 43 DRJ 699
Penal Code, 1860 (IPC) — Section 148
High Courts23 Oct 1997
Sindhu Chandran Vs Union of India and Others
Delhi High Court · (1997) 10 DEL CK 0058
High Courts23 Oct 1997
Li Galina Vs Union of India
Delhi High Court · (1997) 6 AD 717 : (1997) 70 DLT 464 : (1997) 43 DRJ 522 : (1998) 1 RCR(Criminal) 274
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Government of India (Transaction of Business) Rules, 1961 — Rule 3
High Courts23 Oct 1997
Lawrence Road Modern Education Society (Regd). Vs Sh. Cecil Naronha
Delhi High Court · (1997) 10 DEL CK 0014
High Courts23 Oct 1997
Goel Associates Vs Din. Coop. Group Housing Society Ltd.
Delhi High Court · (1997) 10 DEL CK 0008
High Courts23 Oct 1997
Delhi Cloth Mills Limited Vs Lt. Governor
Delhi High Court · (1997) 6 AD 565 : (1998) 71 DLT 70 : (1997) 43 DRJ 525
Constitution of India, 1950 — Article 226
High Courts22 Oct 1997
Syndet and Chemical Industries Ltd. Vs Mr. Kishan Aggarwal and Others
Delhi High Court · (1997) 10 DEL CK 0034
Civil Procedure Code, 1908 (CPC) — Section 151, 21Copyright Act, 1957 — Section 62(2)
High Courts21 Oct 1997
Delkon India Private Limited Vs Bharat Heavy Electrical Limited
Delhi High Court · (1997) 6 AD 644 : (1997) 2 ARBLR 628 : (1998) 93 CompCas 106 : (1997) 69 DLT 491 : (1997) 43 DRJ 567
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Oct 1997
Delhi Transport Corporation Retired Employees Association Vs Union of India
Delhi High Court · (1997) 6 AD 282 : (1997) 43 DRJ 497
Constitution of India, 1950 — Article 226
High Courts20 Oct 1997
Surinder Singh Vs Videsh Sanchar Nigam Limited
Delhi High Court · (1997) 6 AD 333 : (1997) 70 DLT 433 : (1997) 43 DRJ 495 : (1998) RLR 32
Constitution of India, 1950 — Article 226
High Courts20 Oct 1997
Satya Pal Yadav Vs Union of India and Others
Delhi High Court · (1998) 71 DLT 68
High Courts20 Oct 1997
Delhi Lotteries Vs Rajesh Aggarwal and others
Delhi High Court · (1997) 6 AD 529 : AIR 1998 Delhi 332 : (1999) 97 CompCas 758 : (1997) 69 DLT 543 : (1997) 43 DRJ 448 : (1998) 1 ILR Delhi 505
High Courts17 Oct 1997
All India Lawyers Union (Delhi Unit) Vs Government of National Capital Territory, Delhi
Delhi High Court · (1997) 70 DLT 794 : (1997) RLR 684
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 140
High Courts17 Oct 1997
Parvesh Kumar Gulati Vs Darshan Singh Gulati
Delhi High Court · (1998) 1 CivCC 672 : (1997) 69 DLT 996 : (1997) 43 DRJ 591 : (1998) 118 PLR 6 : (1998) RLR 148
Specific Relief Act, 1963 — Section 28
High Courts17 Oct 1997
Commissioner of Income Tax Vs N.K. Rajgarhia
Delhi High Court · (1998) 150 CTR 123 : (1998) 232 ITR 949 : (2000) 113 TAXMAN 667