High Courts20 Jan 1997
A.K. Chopra Vs Apparel Export Promotion Council and Others
Delhi High Court · (1997) 2 AD 12 : (1997) 66 DLT 327
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 50 of 53
High Courts20 Jan 1997
Puri and Co. Vs Delhi Development Authority
Delhi High Court · (1997) 70 DLT 565
High Courts20 Jan 1997
New Bank of India Vs Pushpa Ahuja and Others
Delhi High Court · (1997) 3 CivCC 549 : (1997) 90 CompCas 217 : (1997) 66 DLT 255 : (1997) 116 PLR 62
High Courts19 Jan 1997
Narender Singh Vs University of Delhi and Others
Delhi High Court · (1998) 2 AD 321 : (1997) 70 DLT 509
Constitution of India, 1950 — Article 226
High Courts19 Jan 1997
Commissioner of Income Tax, Delhi-1 Vs The Printers House
Delhi High Court · (1998) 2 AD 87 : (1998) 71 DLT 724
Income Tax Act, 1961 — Section 263(1)
High Courts17 Jan 1997
Uttam Enterprises Vs Vijay Kumar and Others
Delhi High Court · (1997) 2 AD 16 : (1997) 1 ARBLR 236 : (1997) 65 DLT 779
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts17 Jan 1997
Kathuria Brothers and Another Vs Amba Prasad Sharma
Delhi High Court · (1997) 2 AD 609 : (1997) 67 DLT 393
High Courts17 Jan 1997
Harivansh Lal Rabra Vs Madan Lal Jolly
Delhi High Court · (1997) 2 AD 541 : (1997) 65 DLT 480 : (1997) 40 DRJ 568 : (1997) RLR 383
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Jan 1997
Ashish Manghani Vs Principal, Sri Guru Gobind Singh College of Commerce
Delhi High Court · (1997) 2 AD 768 : (1997) 40 DRJ 434
Constitution of India, 1950 — Article 226
High Courts16 Jan 1997
S. Surjit Singh Sahni Vs Brij Mohan Kaur
Delhi High Court · (1997) 2 AD 266 : (1997) 65 DLT 670 : (1997) 40 DRJ 639 : (1997) RLR 249
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts14 Jan 1997
Union of India Vs Babu Lal
Delhi High Court · (1997) 2 AD 410 : (1997) 41 DRJ 106
High Courts14 Jan 1997
Risk Capital and Technology Finance Corporation Ltd. Vs Harnath Singh Bapna and others
Delhi High Court · AIR 1997 Delhi 239 : (1997) 89 CompCas 277 : (1997) 65 DLT 527 : (1997) 40 DRJ 521 : (1997) 1 ILR Delhi 406 : (1997) 4 RCR(Civil) 381
High Courts14 Jan 1997
Shakodiripaka Bhadraiah and Others Vs Union of India
Delhi High Court · (1997) 2 AD 466 : (1997) 66 DLT 290
High Courts13 Jan 1997
S.N. Khosla and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1997) 4 AD 463 : (1997) 67 DLT 574
High Courts13 Jan 1997
Industrial Finance Corporation of India Vs Allied International Products Ltd. and Others
Delhi High Court · (1997) 1 AD 569 : AIR 1997 Delhi 143 : (1997) 89 CompCas 690 : (1997) 65 DLT 580 : (1998) 1 ILR Delhi 83 : (1997) 115 PLR 47
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts13 Jan 1997
Satish Kumar Grover Vs Delhi Administration
Delhi High Court · (1997) 1 AD 510 : (1997) 65 DLT 944
Constitution of India, 1950 — Article 226
High Courts13 Jan 1997
Lata Malhotra Vs Dhan Shob Raj
Delhi High Court · (1997) 1 AD 692 : (1997) 65 DLT 417 : (1997) 40 DRJ 331 : (1997) RLR 238
Delhi Rent Control Act, 1958 — Section 15(7)
High Courts13 Jan 1997
Union of India Vs K.S. Saini
Delhi High Court · (1998) 2 AD 373 : (1997) 70 DLT 725
High Courts13 Jan 1997
Union of India Vs Amar Singh
Delhi High Court · (1997) 2 AD 747 : (1997) 66 DLT 130 : (1997) 41 DRJ 17
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Jan 1997
Anil Kumar Goel Vs Delhi Development Authority
Delhi High Court · (1997) 70 DLT 642