High Courts28 Jan 1997Allowed
M.C.D. Vs Arvind Kumar Gupta and Others
Delhi High Court · (1997) 67 DLT 81
Electricity Act, 1910 — Section 22
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 49 of 53
High Courts28 Jan 1997
Kiri Associates Vs Caparo Maruti Ltd.
Delhi High Court · (1997) 2 AD 613 : (1997) 89 CompCas 722 : (1997) 65 DLT 650
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts28 Jan 1997
Bhushan Tyagi Vs Attar Kali
Delhi High Court · (1997) 3 AD 958 : (1997) 67 DLT 496 : (1997) 41 DRJ 679 : (1997) 4 RCR(Civil) 379
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts28 Jan 1997
Bal Mukand Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 3 AD 125 : AIR 1997 Delhi 237 : (1997) 65 DLT 713 : (1997) 40 DRJ 506 : (1997) RLR 140
High Courts28 Jan 1997
Airport Authority of India Vs Dilbagh Singh
Delhi High Court · (1997) 1 AD 722 : AIR 1997 Delhi 340 : (1997) 65 DLT 625 : (1997) 40 DRJ 518
High Courts27 Jan 1997
A.D. Khanna Vs H.K. Abrol
Delhi High Court · (1997) 65 DLT 682 : (1997) 40 DRJ 527
Delhi Rent Control Act, 1958 — Section 21
High Courts27 Jan 1997
Madhumati Kaur Vs Harish Chander Khanna
Delhi High Court · (1997) 1 AD 672 : (1997) 65 DLT 658 : (1997) 40 DRJ 634 : (1997) RLR 129
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Jan 1997
Maurice and Another Vs Shambhu Dayal and Another
Delhi High Court · (1997) 68 DLT 389
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Jan 1997Dismissed
Rita Gupta Vs Union of India (UOI)
Delhi High Court · (1997) 2 AD 494 : (1997) 66 DLT 213 : (1997) 40 DRJ 508
Constitution of India, 1950 — Article 226
High Courts27 Jan 1997
Union of India Vs D.B. Bhide
Delhi High Court · (1997) 1 AD 697 : (1997) 41 DRJ 83 : (1997) 1 ILR Delhi 172
High Courts27 Jan 1997
Cooperative Store Ltd. Vs Usha Kumari
Delhi High Court · (1997) 1 AD 665 : (1997) 66 DLT 113 : (1997) 40 DRJ 731 : (1997) 1 ILR Delhi 163
Constitution of India, 1950 — Article 226
High Courts27 Jan 1997
Ravi Kant Vs National Consumer Disputes Redressal Commission
Delhi High Court · (1997) 2 AD 225 : AIR 1997 Delhi 182 : (1997) 89 CompCas 471 : (1997) 66 DLT 13 : (1997) 40 DRJ 775
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 25, 27
High Courts22 Jan 1997
K.S. Bhardwaj and Another Vs State
Delhi High Court · (1998) 2 AD 285 : (1997) 70 DLT 508
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts22 Jan 1997
K.S.Bharadwaj and Another Vs State
Delhi High Court · (1998) 2 AD 285 : (1997) 70 DLT 508
High Courts21 Jan 1997
Suman Bala Vs O.P. Arora
Delhi High Court · (1997) 2 AD 775 : (1997) 66 DLT 460 : (1997) 1 DMC 457 : (1997) 41 DRJ 235 : (1997) 116 PLR 56
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 24
High Courts21 Jan 1997
Satinder Kumar Parashar Vs Assistant Registrar Co-operative Societies
Delhi High Court · (1997) 2 AD 190 : (1997) 65 DLT 952 : (1997) 40 DRJ 512
Constitution of India, 1950 — Article 226
High Courts21 Jan 1997
R.C. Kochhar Vs Union of India
Delhi High Court · (1997) 1 AD 715 : (1997) 65 DLT 519 : (1997) 40 DRJ 714
Constitution of India, 1950 — Article 226
High Courts21 Jan 1997
Om Parkash Sahni Vs Ishar Devi
Delhi High Court · (1997) 1 AD 682 : AIR 1998 Delhi 157 : (1997) 41 DRJ 251
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts21 Jan 1997
Nonit Ram Rajput and Sons Vs Delhi Development Authority
Delhi High Court · (1997) 70 DLT 562
High Courts21 Jan 1997
U.P. State Roadways Transport Corpn. Vs Mrs. Shanti Devi and others
Delhi High Court · (1997) 2 ACC 161 : AIR 1997 Delhi 342 : (1997) 67 DLT 530 : (1997) 41 DRJ 231 : (1997) 117 PLR 59 : (1998) 1 RCR(Civil) 610