High Courts04 Feb 1997

Kamla Devi Vs Prabhat Chand

Delhi High Court · (1997) 2 AD 236 : AIR 1997 Delhi 317 : (1997) 2 ARBLR 89 : (1997) 2 CivCC 34 : (1997) 65 DLT 986 : (1997) 40 DRJ 749 : (1997) RLR 200

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts04 Feb 1997

Ram Kumar Vs Union of India

Delhi High Court · (1997) 2 AD 165 : (1997) 66 DLT 529 : (1997) 41 DRJ 151 : (1997) 2 ILR Delhi 258 : (1997) 116 PLR 31

Constitution of India, 1950 — Article 28A, 300ALand Acquisition Act, 1894 — Section 23
High Courts03 Feb 1997

Raja Vs State

Delhi High Court · (1997) 2 AD 186 : (1997) CriLJ 1863 : (1997) 2 Crimes 175 : (1997) 66 DLT 309 : (1997) 40 DRJ 765

Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1997

Nisha Tyagi Vs Seema Model School

Delhi High Court · (1997) 3 AD 22 : (1997) 66 DLT 814 : (1997) 41 DRJ 393

Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 8(4)