High Courts11 Feb 1997
Indian Farmers and Fertilizer Co-op. Ltd. Vs Duggal Construction Co. (I) Ltd.
Delhi High Court · (1997) 2 AD 177 : (1997) 1 ARBLR 436 : (1997) 66 DLT 120 : (1997) 40 DRJ 753
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 46 of 53
High Courts10 Feb 1997
Chander Bahadur Vs The State
Delhi High Court · (1997) 2 AD 353 : (1997) CriLJ 2195 : (1997) 2 Crimes 178 : (1997) 66 DLT 570
High Courts07 Feb 1997
Kedar Nath Vs Ram Prakash
Delhi High Court · (1997) 67 DLT 106
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Feb 1997
Paul Aluminium Manufacturing Co. Vs Municipal Corporation of Delhi/Delhi Electric Supply Undertaking
Delhi High Court · (1997) 67 DLT 671
Electricity Act, 1910 — Section 26(6)
High Courts07 Feb 1997
CMI Limited Vs Arun Bhandari
Delhi High Court · (1997) 66 DLT 655 : (1997) 116 PLR 52
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Feb 1997
P.S. Tomar Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 2 AD 692 : (1997) 66 DLT 449
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 98
High Courts07 Feb 1997
Bhai Swinder Singh Vs Ram Kishore
Delhi High Court · (1997) 3 AD 230 : (1997) 3 CivCC 252 : (1997) 66 DLT 575 : (1997) 41 DRJ 366 : (1997) 116 PLR 55
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts06 Feb 1997
Commissioner of Income Tax Vs Ghasita Mal Mela Ram
Delhi High Court · (1997) 226 ITR 239 : (1997) 94 TAXMAN 391
High Courts06 Feb 1997
Nath Bros. Exim International Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1997) 227 ITR 635 : (2000) 113 TAXMAN 432
High Courts06 Feb 1997
Standard Castings Pvt. Ltd. Vs Test Equipment
Delhi High Court · (1997) 3 AD 701 : (1997) 41 DRJ 670
Civil Procedure Code, 1908 (CPC) — Section 151Sales of Goods Act, 1930 — Section 21, 26
High Courts05 Feb 1997
Rajni Rani Gupta Vs Sudhir Shekhar Gupta
Delhi High Court · (1997) 2 AD 527 : (1997) 66 DLT 148 : (1997) 41 DRJ 271
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Feb 1997
Sham Lal Vs Baroo Mal
Delhi High Court · (1997) 2 AD 717 : (1997) 68 DLT 287 : (1997) 41 DRJ 241
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts05 Feb 1997
Lloyd Insulations (India) Ltd. Vs Cement Corporation of India
Delhi High Court · (1997) 2 BC 463 : (1997) 89 CompCas 483 : (1997) 41 DRJ 305
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts05 Feb 1997
Mohd. Afzal Vs Noor Nisha Begum
Delhi High Court · (1997) 2 AD 197 : (1997) 2 Crimes 493 : (1997) 66 DLT 372 : (1997) 40 DRJ 825 : (1997) 116 PLR 39
Criminal Procedure Code, 1973 (CrPC) — Section 399Penal Code, 1860 (IPC) — Section 323
High Courts05 Feb 1997
Indraj Singh and Others Vs Satdev Singh
Delhi High Court · (1997) 2 AD 939 : (1997) 67 DLT 385
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)
High Courts04 Feb 1997Allowed
Central Board of Secondary Education Vs Ms. Manisha Surana and Another
Delhi High Court · AIR 1998 Delhi 406
Constitution of India, 1950 — Article 226
High Courts04 Feb 1997Allowed
Ormaa Impex Pvt. Ltd. Vs Nissai Asb Pte. Ltd.
Delhi High Court · AIR 1998 Delhi 15
Arbitration and Conciliation Act, 1996 — Section 45
High Courts04 Feb 1997
Jagdish Prasad Gupta Vs Kamal Kumar Gupta
Delhi High Court · (1997) 2 AD 877 : (1997) 67 DLT 396
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Feb 1997
Afroz Begum Vs Gufrani Begum and Others
Delhi High Court · (1997) 2 AD 232 : (1997) 65 DLT 1030
High Courts04 Feb 1997
Hari Chand Vs Swaran Lal
Delhi High Court · (1997) 70 DLT 567
Civil Procedure Code, 1908 (CPC) — Section 102