High Courts18 Feb 1997
Samparan Charitable Trust Vs Union of India
Delhi High Court · (1997) 2 AD 366 : AIR 1998 Delhi 72 : (1997) 66 DLT 93 : (1997) 41 DRJ 132
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 45 of 53
High Courts17 Feb 1997
Janki Devi Mahavidyalaya Vs Union of India and Others
Delhi High Court · (1997) 2 AD 314 : (1997) 66 DLT 367
Constitution of India, 1950 — Article 226
High Courts17 Feb 1997
Satya Parkash Dubey Vs State
Delhi High Court · (1997) 2 AD 293 : (1997) 65 DLT 1053 : (1997) 41 DRJ 90
Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 1997
Sharda Devi Gill Vs Rakesh Jain
Delhi High Court · (1998) 46 DRJ 341
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts17 Feb 1997
Ram Kishan Sharma Vs Bhagwan Sharma
Delhi High Court · (1998) 1 CivCC 621 : (1997) 2 CivCC 241 : (1997) 65 DLT 1035 : (1997) 41 DRJ 145 : (1997) 116 PLR 79 : (1997) 3 RCR(Civil) 78
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7
High Courts14 Feb 1997
Hardutt Vs State
Delhi High Court · (1997) 3 AD 202 : (1997) 69 DLT 773 : (1997) 41 DRJ 683
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Feb 1997
Jagson Pal Pharmaceuticals Vs Jagson Pal Parenterals (P) Ltd.
Delhi High Court · (1997) 2 AD 550 : (1997) 1 ARBLR 434 : (1997) 67 DLT 500
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts14 Feb 1997
Central Academy Senior Secondary School Vs Lt. Governor
Delhi High Court · (1997) 2 AD 325 : AIR 1997 Delhi 307 : (1997) 66 DLT 25 : (1997) 41 DRJ 65
Delhi School Education Act, 1973 — Section 20(1)
High Courts14 Feb 1997
J.K. Synthetics Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1997) 70 DLT 652 : (1997) 93 TAXMAN 472 : (1997) 93 TAXMAN 293
Income Tax Act, 1961 — Section 256(2)
High Courts14 Feb 1997
Goel Enterprise Vs Union of India
Delhi High Court · (1997) 2 AD 378 : (1997) 66 DLT 577 : (1997) 40 DRJ 751 : (2003) 151 ELT 283
Constitution of India, 1950 — Article 226
High Courts13 Feb 1997
G.D. Riazul Haq Vs Union of India and Others
Delhi High Court · (1997) 66 DLT 266
High Courts13 Feb 1997
National Textile Corporation Vs Kamla Sharma
Delhi High Court · (1997) 2 AD 281 : (1997) 89 CompCas 59 : (1997) 40 DRJ 763 : (1997) RLR 283
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts13 Feb 1997
HC/G.D. Riazul Haq Vs Union of India
Delhi High Court · (1997) 41 DRJ 267
Constitution of India, 1950 — Article 226
High Courts13 Feb 1997
National Textile Corporation Vs Smt. Kamla Sharma
Delhi High Court · (1997) 66 DLT 375
High Courts13 Feb 1997
Indian Airlines Vs Lhody Brothers Pvt. Ltd.
Delhi High Court · (1997) 02 DEL CK 0018
High Courts12 Feb 1997
Om Prakash Vs State
Delhi High Court · (1997) 2 AD 396 : (1997) 66 DLT 583
Penal Code, 1860 (IPC) — Section 279
High Courts12 Feb 1997
Universal Glass Vs Karamsar India Traders and Others
Delhi High Court · (1997) 70 DLT 657
High Courts12 Feb 1997
Chander Bhan Dass Chela Mahant Vs State
Delhi High Court · (1997) 70 DLT 570
Succession Act, 1925 — Section 276
High Courts12 Feb 1997
Samay Singh Vs Shanti Devi
Delhi High Court · (1997) 2 AD 284 : (1997) 65 DLT 1050 : (1997) 41 DRJ 142
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 Feb 1997
Tarsem Vs Rajni Sikka
Delhi High Court · (1997) 2 AD 879 : (1997) 66 DLT 524
Delhi Rent Control Act, 1958 — Section 14D, 19