High Courts01 Feb 1997

Raghubir Aggarwal Vs Jagdish Prasad Garg

Delhi High Court · (1997) 2 AD 392 : (1997) 1 ARBLR 463 : (1997) 66 DLT 316 : (1997) 40 DRJ 728 : (1997) 116 PLR 72

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 34
High Courts31 Jan 1997

State Bank of India Vs Krishna Embfastners Pvt. Ltd.

Delhi High Court · (1997) 3 AD 944 : AIR 1998 Delhi 6 : (1997) 67 DLT 249 : (1997) 41 DRJ 628 : (1997) 4 RCR(Civil) 358

Bankers Books Evidence Act, 1891 — Section 4Evidence Act, 1872 — Section 34Negotiable Instruments Act, 1881 (NI) — Section 98
High Courts31 Jan 1997

Arjies Aluminium Udyog Vs Sudhir Batra

Delhi High Court · (1997) 2 AD 361 : AIR 1997 Delhi 232 : (1997) 1 ARBLR 298 : (1997) 66 DLT 586

Civil Procedure Code, 1908 (CPC) — Section 10Trade and Merchandise Marks Act, 1958 — Section 120
High Courts31 Jan 1997

Court on its own Motion Vs H.L. Sehgal

Delhi High Court · (1997) 2 AD 300 : (1997) CriLJ 1472 : (1997) 41 DRJ 52 : (1997) 1 ILR Delhi 387 : (1997) RLR 155

Civil Procedure Code, 1908 (CPC) — Section 10Contempt of Courts Act, 1971 — Section 15, 2