High Courts01 Nov 1997
Raj Kishore Vs Ram Kishore
Delhi High Court · (1997) 11 DEL CK 0067
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 9 of 53
High Courts01 Nov 1997
Aggarwal Associates (Promoters) Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (1998) 1 AD 218 : (1997) 69 DLT 716
Constitution of India, 1950 — Article 226
High Courts01 Nov 1997
Ramsons Southend Vs Division Manager, New India Assurance Co. Ltd. and Others
Delhi High Court · (1998) 1 AD 484 : (1998) 71 DLT 842 : (1998) 44 DRJ 677
High Courts01 Nov 1997
Naseem Ishaque Vs India Trade Promotion Organisation (ITPO)
Delhi High Court · (1997) 11 DEL CK 0034
High Courts01 Nov 1997
M.G.F. (India) Ltd. Vs Satish Grover
Delhi High Court · (1998) 1 AD 127 : (1997) 69 DLT 649 : (1998) 44 DRJ 203
High Courts01 Nov 1997
Aggarwal Associates (Promoters) Ltd. Vs D.D.A
Delhi High Court · (1997) 11 DEL CK 0028
High Courts01 Nov 1997
Brite Leasing and Finance Ltd. Vs United Data Base India
Delhi High Court · (1997) 70 DLT 759
High Courts01 Nov 1997
Pasupati Acrylon Limited Vs Assam Syntex Limited
Delhi High Court · (1997) 69 DLT 706
High Courts01 Nov 1997
Bank of India Vs Jogesh Kumar Sethi and Others
Delhi High Court · (1998) 44 DRJ 412
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 39 Rule 1
High Courts28 Oct 1997
Dinesh Kumar Aggarwal Vs Joginder Sethi
Delhi High Court · (1997) 10 DEL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Contract Act, 1872 — Section 126
High Courts28 Oct 1997
Supreme Steels and General Mills Vs Union of India
Delhi High Court · (1997) 70 DLT 773 : (1997) 96 ELT 232
Central Excises and Salt Act, 1944 — Section 3A
High Courts28 Oct 1997
S.B. Mathur Vs Union of India
Delhi High Court · (1997) 6 AD 1042 : (1998) 44 DRJ 355
Constitution of India, 1950 — Article 14, 16
High Courts28 Oct 1997
Maruti Udyog Ltd. Vs Union of India
Delhi High Court · (1997) 6 AD 720 : (1997) 70 DLT 467 : (1997) 43 DRJ 615 : (1998) 1 ILR Delhi 105
Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 14
High Courts28 Oct 1997
Commissioner of Income Tax Vs Eurasia Publishing House (P.) Ltd.
Delhi High Court · (1998) 232 ITR 381 : (1998) 101 TAXMAN 125
High Courts27 Oct 1997
Satinder Singh Vs The State (National Capital Territory of Delhi)
Delhi High Court · (1997) 6 AD 576 : (1997) 69 DLT 577 : (1997) 43 DRJ 492
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(2)
High Courts27 Oct 1997
Rishi Economics and Housing (P) Ltd. Vs D.D.A
Delhi High Court · (1997) 10 DEL CK 0022
High Courts24 Oct 1997
Flexi Packs Vs Modern Food Industries (I) Ltd.
Delhi High Court · (1997) 6 AD 1090 : (1997) 43 DRJ 718
Arbitration Act, 1940 — Section 8(1)
High Courts24 Oct 1997
Kishori Vs State, Government of National Capital Territory of Delhi
Delhi High Court · (1997) 6 AD 689 : (1997) 69 DLT 506 : (1997) 43 DRJ 519 : (1998) 2 RCR(Criminal) 555
Penal Code, 1860 (IPC) — Section 302
High Courts24 Oct 1997
Jagdish Chandra Trikha Vs Punjab National Bank and Others
Delhi High Court · (1997) 6 AD 753 : AIR 1998 Delhi 266 : (1996) 4 CLT 513 : (2000) 100 CompCas 839 : (1997) 69 DLT 874 : (1997) 2 ILR Delhi 343
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2Contract Act, 1872 — Section 148Limitation Act, 1963 — Section 9