High Courts13 Nov 1997
Municipal Corporation of Delhi Vs Shri H.P. Mittal and Others
Delhi High Court · AIR 1998 Delhi 192
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 7 of 53
High Courts13 Nov 1997
National Research Development Corporation of India Vs Synthite Industrial Chemicals P. Ltd.
Delhi High Court · (1998) 1 AD 858 : (1997) 4 CLT 605 : (1997) 69 DLT 1005 : (1997) 43 DRJ 601
High Courts13 Nov 1997
Sachdeva Industries and Another Vs Union of India and Others
Delhi High Court · (1997) 6 AD 995 : (1997) 69 DLT 988
Constitution of India, 1950 — Article 226
High Courts12 Nov 1997
B.R. Malhotra Vs Union of India
Delhi High Court · (1997) 6 AD 1049 : (1998) 71 DLT 498 : (1998) 44 DRJ 337 : (1998) 1 ILR Delhi 74
Pension Regulations — Rule 50
High Courts12 Nov 1997
Municipal Corporation of Delhi Vs Cycle Equipment (P) Ltd.
Delhi High Court · (1997) 43 DRJ 686
High Courts12 Nov 1997
Gyan Chandra Vidyasagar Vs Mrs. Krishna Kumari Jain and Another
Delhi High Court · (1997) 11 DEL CK 0046
High Courts11 Nov 1997
Municipal Corporation of Delhi Vs S. Surinder Pal Singh
Delhi High Court · AIR 1998 Delhi 138
High Courts07 Nov 1997
Shabar Singh Vs State and Others
Delhi High Court · (1998) 1 AD 362 : (1998) 75 DLT 93 : (1999) 48 DRJ 287
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Nov 1997
Shishu Pal Singh Chauhan Vs Secretary (Labour), Govt. Of N.C.T. Of Delhi and Others
Delhi High Court · (1998) 1 AD 738 : (1997) 69 DLT 992
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts06 Nov 1997
Wockhardt Limited Vs Dua Pharmaceutical Pvt. Ltd.
Delhi High Court · (1998) 72 DLT 111 : (1998) 44 DRJ 408
High Courts06 Nov 1997
Arvind Sharma Vs Dhara Sharma
Delhi High Court · (1997) 6 AD 557 : (1997) 69 DLT 937 : (1997) 43 DRJ 613 : (1997) 2 ILR Delhi 493 : (1998) RLR 46
Hindu Marriage Act, 1955 — Section 13B(2)
High Courts06 Nov 1997
Krishan Murari Gupta Vs Hemant Kumar Sethi
Delhi High Court · (1997) 6 AD 655 : (1998) 1 CivCC 704 : (1997) 69 DLT 1042 : (1998) 118 PLR 10
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Nov 1997
National Small Industries Corporation Ltd. Vs Tenmand Engineers and Others
Delhi High Court · (1997) 11 DEL CK 0045
High Courts06 Nov 1997
Tule Ram Vs Union of India and Others
Delhi High Court · (1997) 11 DEL CK 0041
High Courts06 Nov 1997
Dharam Construction Vs Delhi Development Authority
Delhi High Court · (1998) 1 AD 572 : (1998) 44 DRJ 478
High Courts06 Nov 1997
Kedar Nath Gupta Vs J.K. Organisation
Delhi High Court · (1998) 71 DLT 818
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 11, 12(1), 21
High Courts05 Nov 1997
Narender Anand Vs Maruti Udyog Ltd.
Delhi High Court · (1997) 6 AD 585 : (1998) 1 CivCC 535 : (1998) CriLJ 759 : (1997) 70 DLT 458 : (1997) 43 DRJ 561 : (1998) 1 RCR(Criminal) 35
Negotiable Instruments Act, 1881 (NI) — Section 138