High Courts27 Nov 1997
Bal Kishan Goel Vs Delhi Race Club (1940) Ltd.
Delhi High Court · (1997) 69 DLT 968
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 2
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 5 of 53
High Courts27 Nov 1997
Mewa Singh Vs Union of India
Delhi High Court · (1997) 6 AD 726 : (1997) 69 DLT 943 : (1998) 44 DRJ 20
Army Rules, 1954 — Rule 22Constitution of India, 1950 — Article 226
High Courts27 Nov 1997
Jai Bhagwan Gupta Vs Union of India
Delhi High Court · (1997) 6 AD 1120 : (1998) 92 CompCas 107 : (1997) 43 DRJ 724
Constitution of India, 1950 — Article 226
High Courts26 Nov 1997Dismissed
Tomar Detective Security (P) Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1997) 11 DEL CK 0076
Arbitration Act, 1940 — Section 20
High Courts26 Nov 1997
Municipal Corporation of Delhi Vs D.C. Dua
Delhi High Court · (1997) 70 DLT 744
High Courts26 Nov 1997
Ravi Sood and Another Vs Vir Bala Sharma
Delhi High Court · (1998) 1 AD 533 : (1998) 71 DLT 254 : (1998) 44 DRJ 361
High Courts25 Nov 1997Dismissed
Indu Prasad Vs Kumud Lata
Delhi High Court · (1997) 6 AD 850 : (1997) 43 DRJ 784 : (1998) 4 RCR(Civil) 265
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts25 Nov 1997
Conopco Inc. Vs Banwari Lal
Delhi High Court · (1997) 6 AD 658 : (1998) 71 DLT 221 : (1997) 43 DRJ 674
Trade and Merchandise Marks Act, 1958 — Section 9
High Courts25 Nov 1997
BAIDYA NATH PLASTIC INDUSTRIES (P) LTD. and Others Vs K. L. ANAND, INCOME TAX OFFICER.
Delhi High Court · (1998) 146 CTR 421 : (1998) 1 RCR(Criminal) 716
High Courts25 Nov 1997
Baidya Nath Plastic Industries (P) Ltd. and Others Vs K.L. Anand, Income Tax Officer
Delhi High Court · (1998) 71 DLT 312 : (1998) 44 DRJ 40 : (1998) 230 ITR 522 : (1998) RLR 75 : (2000) 113 TAXMAN 412
High Courts25 Nov 1997
Government of National Capital Territory of Delhi and others Vs Preet Public Secondary School and others
Delhi High Court · (1998) CriLJ 1781 : (1997) ILR Delhi 121 : (1998) 1 RCR(Criminal) 675
High Courts24 Nov 1997
Municipal Corporation of Delhi Vs Inder Raj Sethi
Delhi High Court · (1997) 71 DLT 92
Delhi Municipal Corporation Act, 1957 — Section 116Delhi Rent Control Act, 1958 — Section 6(2)
High Courts24 Nov 1997
People Co-operative Labour and Construction Society Ltd. Vs Union of India and Another
Delhi High Court · (1997) 71 DLT 106
Arbitration Act, 1940 — Section 14
High Courts24 Nov 1997
Madan Lal Jain Vs Saroj Sarpal and Another
Delhi High Court · (1997) 6 AD 1012 : (1998) 71 DLT 457
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Nov 1997
Indian Bank Vs Mahant Enterprises
Delhi High Court · (1997) 70 DLT 301
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts24 Nov 1997
Punjab and Sind Bank Vs Deepak Chaudhary
Delhi High Court · (1997) 11 DEL CK 0038
High Courts21 Nov 1997
Khemka and Company (Agencies) Pvt. Ltd. Vs Santosh Surana
Delhi High Court · (1997) 6 AD 821 : (1997) 69 DLT 783 : (1997) 43 DRJ 725
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts20 Nov 1997
Goodwill India Ltd. Vs S.Ishpal Singh and Others
Delhi High Court · (1997) 11 DEL CK 0095