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Delhi High Court judgments, 1997

1,057 judgments · page 3 of 53

High Courts11 Dec 1997

Shalini Rawat Vs The State

Delhi High Court · (1998) 1 AD 69 : (1998) CriLJ 1815 : (1998) 3 Crimes 30 : (1998) 71 DLT 19 : (1998) 44 DRJ 81 : (1998) 3 RCR(Criminal) 140

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120
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High Courts09 Dec 1997

Suraj Prakash Vs Union of India

Delhi High Court · (1998) 1 AD 301 : AIR 1998 Delhi 236 : (1998) 71 DLT 532 : (1998) 44 DRJ 251 : (1997) 2 ILR Delhi 673 : (1998) RLR 10

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts09 Dec 1997

Anant Raj Industries Ltd. Vs IFCI Ltd.

Delhi High Court · (1998) 2 AD 396 : (1998) 71 DLT 12 : (1998) 44 DRJ 138 : (1998) 118 PLR 26

Banks and Financial Institutions Act, 1993 — Section 17Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts03 Dec 1997

Preetam Singh Vs State

Delhi High Court · (1998) 1 AD 468 : (1998) CriLJ 1483 : (1998) 71 DLT 230 : (1998) 44 DRJ 222

Penal Code, 1860 (IPC) — Section 302
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