High Courts01 Dec 1997
Lok Sewak Co-operative House Building Society Ltd. Vs Union of India and Another
Delhi High Court · (1997) 6 AD 817 : (1997) 71 DLT 118
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 4 of 53
High Courts01 Dec 1997
Motor and General Finance Ltd. Vs P.M. Abdul Rehiman and Another
Delhi High Court · (1998) 71 DLT 90
Arbitration Act, 1940 — Section 20
High Courts01 Dec 1997
R.C. Juneja Vs Prem Dass Bajaj
Delhi High Court · (1998) 2 AD 433 : (1998) 71 DLT 34 : (1998) 44 DRJ 172 : (1998) RLR 208
Delhi Rent Control Act, 1958 — Section 14(1), 14C
High Courts01 Dec 1997
N.K. Dalip Singh Vs Union of India and Others
Delhi High Court · (1998) 2 AD 474 : (1998) 71 DLT 40
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts01 Dec 1997
Mule Singh Vs Union of India and Others
Delhi High Court · (1998) 71 DLT 66 : (1998) 44 DRJ 468
Central Industrial Security Force Rules, 1969 — Rule 31
High Courts01 Dec 1997
Reliance Industries Limited Vs Adarsh Packers Pvt. Ltd. and Others
Delhi High Court · (1998) 71 DLT 168 : (1998) 44 DRJ 315
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 37 Rule 2, Order 39 Rule 4
High Courts01 Dec 1997
Girdhari Lal Vs Kailash Chander and Others
Delhi High Court · (1998) 1 AD 996 : (1998) 71 DLT 177
Limitation Act, 1963 — Article 65
High Courts01 Dec 1997
Mahavir Prasad Jain Vs Ganga Singh
Delhi High Court · (1998) 1 AD 634 : (1998) 1 CLT 163 : (1997) 71 DLT 133
Specific Relief Act, 1963 — Section 6
High Courts01 Dec 1997
R.K. Sharma Vs Praveen Gupta
Delhi High Court · (1998) 71 DLT 55 : (1998) 44 DRJ 157
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Dec 1997
Commissioner of Income Tax Vs Nagpur Golden Transport Co.
Delhi High Court · (1999) 151 CTR 186 : (1998) 233 ITR 389
High Courts01 Dec 1997
Study Abroad Educational Consultants Pvt. Ltd. Vs Union of India
Delhi High Court · (1997) 6 AD 884 : (1997) 4 CLT 582 : (1997) 69 DLT 971
Constitution of India, 1950 — Article 226
High Courts01 Dec 1997
Renu Vs Union of India and Another
Delhi High Court · (1998) 2 AD 457 : (1998) 71 DLT 45 : (1998) 44 DRJ 350
Contempt of Courts Act, 1971 — Section 11
High Courts01 Dec 1997
M/s Reliance Industries Limited Vs M/s Adarsh Packers Pvt.Ltd. and Others
Delhi High Court · (1997) 12 DEL CK 0001
High Courts29 Nov 1997
A.S. Sachdeva and Sons Vs Delhi Development Authority
Delhi High Court · (1997) 11 DEL CK 0024
High Courts28 Nov 1997
S.K.Mishra (Air Commdr.) Vs Union of India
Delhi High Court · (1998) 1 AD 609 : (1998) 44 DRJ 328 : (1997) 2 ILR Delhi 475
Air Force Act, 1950 — Section 5
High Courts28 Nov 1997
S.P. Agarwal Vs Lt. Governor
Delhi High Court · (1998) 1 AD 833 : (1998) 44 DRJ 293 : (1998) 2 ILR Delhi 710
Delhi Municipal Corporation Act, 1957 — Section 511B(2)
High Courts28 Nov 1997
Artee Minerals Vs Shri kanwel Kaul and another
Delhi High Court · (1997) 11 DEL CK 0033
Contract Act, 1872 — Section 23
High Courts28 Nov 1997
United India Periodicals Vs Central Bank of India
Delhi High Court · (1997) 6 AD 1113 : (1997) 70 DLT 786 : (1997) 43 DRJ 782
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14
High Courts28 Nov 1997
Tungbhadra Industries Vs Union of India
Delhi High Court · (1997) 11 DEL CK 0002
High Courts27 Nov 1997
K.S. Jawatkar Vs Ram Nath Kurra
Delhi High Court · (1998) 2 AD 978 : (1998) 72 DLT 365 : (1998) 44 DRJ 227
Delhi Rent Control Act, 1958 — Section 25B(8)