High Courts20 Nov 1997
Wekcast Steels Ltd. Vs Cement Corporation of India
Delhi High Court · (1997) 6 AD 1130 : (1998) 91 CompCas 859 : (1997) 70 DLT 783 : (1998) 44 DRJ 50
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 6 of 53
High Courts19 Nov 1997
M.C.D. Vs Y.P.Sethi
Delhi High Court · (1997) 11 DEL CK 0090
Constitution of India, 1950 — Article 226
High Courts19 Nov 1997
Maekawa Bearing Manufacturing Co. Ltd. Vs Onkar Bearing Industries and Others
Delhi High Court · (1997) 6 AD 939 : (1997) 69 DLT 940
Trade and Merchandise Marks Act, 1958 — Section 109
High Courts19 Nov 1997
Raj Kumar Kapur Vs Krishan Kumar Kapur
Delhi High Court · (1997) 11 DEL CK 0030
High Courts19 Nov 1997
Sangeeta Aggarwal Vs Virender Singh Rohtagi
Delhi High Court · AIR 1998 Delhi 202
High Courts19 Nov 1997
Prabha Patel Vs Satinder Singh
Delhi High Court · (1998) 44 DRJ 664
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Nov 1997
Rahul Shukla Vs Union of India and Others
Delhi High Court · (1997) 70 DLT 797 : (1998) RLR 361
Defence Service Army Regulations, 1987 — Regulation 105
High Courts17 Nov 1997
Anshuman Aggarwal Vs Union of India
Delhi High Court · (1997) 6 AD 824 : (1997) 43 DRJ 714
Constitution of India, 1950 — Article 226
High Courts17 Nov 1997
D.K. Puri Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 6 AD 1037 : (1998) 71 DLT 286 : (1998) 44 DRJ 268 : (1997) 2 ILR Delhi 488 : (1998) RLR 114
High Courts17 Nov 1997
D. Lonic India Pvt. Ltd. Vs Bhardwaj Engineering
Delhi High Court · (1997) 70 DLT 761
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 15 Rule 5
High Courts17 Nov 1997
Gogo Rani Vs Rajinder Singh
Delhi High Court · (1997) 70 DLT 781 : (1997) 43 DRJ 772
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Nov 1997
Taylor Instrument Co. (India) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 153 CTR 295 : (1998) 232 ITR 771 : (1998) 99 TAXMAN 155
High Courts14 Nov 1997
Omarova Khazinet Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (1998) CriLJ 1500 : (1997) 69 DLT 977 : (1997) 43 DRJ 775 : (1997) 2 ILR Delhi 147
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts13 Nov 1997
DIRECTOR OF Income Tax EXEMPTION Vs Income Tax APPELLATE TRIBUNAL AND ANOTHER.
Delhi High Court · (1998) 232 ITR 688
High Courts13 Nov 1997
Roshan Lal Mehta Vs Nand Singh
Delhi High Court · (1997) 70 DLT 746
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Nov 1997
Triveni Engineering Works Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 152 CTR 433 : (1998) 232 ITR 639 : (1998) 100 TAXMAN 19
High Courts13 Nov 1997
Industrial Finance Corporation of India Vs Commissioner of Income Tax
Delhi High Court · (1998) 233 ITR 13
Income Tax Act, 1961 — Section 36(1)
High Courts13 Nov 1997
Bengal Transport Co. Vs Union of India
Delhi High Court · (1997) 6 AD 990 : (1997) 69 DLT 1038 : (1998) 45 DRJ 45
High Courts13 Nov 1997
Director of Income Tax (Exemption) Vs Income Tax Appellate Tribunal and Another
Delhi High Court · (1999) 153 CTR 353
High Courts13 Nov 1997
Subhash Gupta Vs Delhi (Delhi Admn.)
Delhi High Court · (1998) 1 AD 437 : (1998) 44 DRJ 305 : (1998) 2 RCR(Criminal) 636