High Courts01 Oct 1997
Sudhir Kumar Dhingra Vs Union of India
Delhi High Court · (1997) 70 DLT 791
Criminal Procedure Code, 1973 (CrPC) — Section 451
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 12 of 53
High Courts01 Oct 1997
Ber Sarai Co-operative Vegetable and Fruit Growers Marketing Society and Another Vs Lt. Governor, Delhi and Others
Delhi High Court · (1997) 6 AD 750 : (1997) 69 DLT 624
Delhi Co-operative Societies Rules, 1973 — Rule 64
High Courts01 Oct 1997
Erum Travels Vs Kanwar Rani
Delhi High Court · (1998) 1 AD 270 : (1997) 69 DLT 567 : (1997) 117 PLR 42 : (1998) 1 RCR(Civil) 510 : (1998) 1 RCR(Rent) 131
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
High Courts01 Oct 1997
Jindal (India) Limited Vs Cold Rollings India Pvt. Ltd.
Delhi High Court · (1998) 1 AD 278 : (1997) 69 DLT 363 : (1998) 118 PLR 34
Companies Act, 1956 — Section 391
High Courts01 Oct 1997
Narain Dutt Vs Jawaharlal Nehru University
Delhi High Court · (1997) 6 AD 337 : (1998) 71 DLT 197 : (1997) 43 DRJ 385 : (1997) RLR 664
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Oct 1997
Win-Medicare Ltd. Vs Dua Pharmaceuticals Pvt. Ltd.
Delhi High Court · (1997) 10 DEL CK 0016
High Courts01 Oct 1997
UCO Bank Vs Shri Amar Nath Jindal
Delhi High Court · (1998) 2 CivCC 482 : (1998) 119 PLR 14 : (1998) 3 RCR(Civil) 24 : (1998) 2 RCR(Rent) 2
High Courts01 Oct 1997
Glaxo India Ltd. Vs Eudora Laboratories Pvt. Ltd.
Delhi High Court · (1997) 43 DRJ 366
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade and Merchandise Marks Act, 1958 — Section 12(3)
High Courts30 Sept 1997
Reliable International and Others Vs Ashok Dang
Delhi High Court · (1997) 6 AD 955 : (1997) 69 DLT 359
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts29 Sept 1997
Kanwal Jeet Arora Vs State of Delhi
Delhi High Court · (1997) 6 AD 265 : (1997) 69 DLT 431 : (1997) 43 DRJ 321 : (1997) RLR 660
Contempt of Courts Act, 1971 — Section 16
High Courts29 Sept 1997
Sardar Gurcharan Singh Vs Union of India and Others
Delhi High Court · (1997) 6 AD 952 : (1997) 69 DLT 349
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts29 Sept 1997
Delhi Multi Storeyed Building Employees Congress Vs Union of India and others
Delhi High Court · (1998) 79 FLR 821
High Courts29 Sept 1997
Gurinder Singh Vs Delhi Development Authority
Delhi High Court · (1998) 1 AD 581 : (1998) 1 ARBLR 96 : (1998) 44 DRJ 476
High Courts27 Sept 1997
Anita Shinh (Chauhan) and Another Vs Kedar Nath and Others
Delhi High Court · (1997) 70 DLT 41
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts26 Sept 1997
Rollatainers Ltd. Vs Union of India and Others
Delhi High Court · (1998) 1 AD 986 : (1998) 71 DLT 182 : (1998) 98 ELT 311
Central Excises and Salt Act, 1944 — Section 36(2)
High Courts26 Sept 1997
C. Ruthnawamy Vs Union of India
Delhi High Court · (1997) 70 DLT 451
Constitution of India, 1950 — Article 226
High Courts25 Sept 1997
Commissioner of Income Tax Vs National Agrl. Co-operative Marketing Federation of India
Delhi High Court · (1998) 98 TAXMAN 433
Income Tax Act, 1961 — Section 143(3), 214, 256(1)
High Courts25 Sept 1997
Commissioner of Income Tax Vs Continental Construction (P.) Ltd.
Delhi High Court · (1998) 100 TAXMAN 624
Finance Act, 1973 — Section 2(7)(c)Finance Act, 1975 — Section 2(8)(c)Income Tax Act, 1961 — Section 256(1), 80J
High Courts25 Sept 1997
A.M. Rasool Const. and Engg. Services Pvt. Ltd. Vs National Bldgs. Const. Corporation Ltd.
Delhi High Court · (1998) 1 AD 1008 : (1998) 71 DLT 298 : (1997) 43 DRJ 732