High Courts28 Apr 1997Dismissed
Om Prakash Vs Punjab National Bank
Delhi High Court · (1997) 70 DLT 633 : (1997) 41 DRJ 470
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 34 of 53
High Courts28 Apr 1997
Sudesh Ponnappa Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1997) 3 AD 731 : (1997) 68 DLT 889 : (1997) 43 DRJ 359
Constitution of India, 1950 — Article 226
High Courts28 Apr 1997
Bayer Aktiengesellschaft Vs Ajay Jain
Delhi High Court · (1997) 04 DEL CK 0019
High Courts28 Apr 1997
Ram Chand Verma Vs Delhi Development Authority and Others
Delhi High Court · (1997) 4 AD 161 : (1997) 68 DLT 198
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12
High Courts28 Apr 1997
M/s. Shoes East Ltd. Vs Allahabad Bank
Delhi High Court · AIR 1997 Delhi 325 : (1998) 94 CompCas 475 : (1997) 117 PLR 57 : (1998) 1 RCR(Civil) 602
High Courts28 Apr 1997
Rajpal Gupta Vs Delhi State Industrial Development Corporation Ltd.
Delhi High Court · (1997) 4 AD 157 : (1997) 2 ARBLR 132 : (1997) 67 DLT 667 : (1997) 42 DRJ 121
High Courts28 Apr 1997
Virender Singh Pappu Vs State
Delhi High Court · (1997) 3 AD 861 : (1997) CriLJ 3098 : (1997) 67 DLT 73 : (1997) 42 DRJ 65 : (1997) 3 RCR(Criminal) 807
Evidence Act, 1872 — Section 32
High Courts25 Apr 1997
Anand Kumar Vs Shakuntla Devi
Delhi High Court · (1997) 3 AD 734 : (1997) 67 DLT 769
Delhi Rent Control Act, 1958 — Section 14D
High Courts25 Apr 1997
Annu J. Thomas Vs Thomas Koshy
Delhi High Court · (1997) 4 AD 222 : AIR 1997 Delhi 345 : (1997) 67 DLT 263 : (1997) 42 DRJ 73
Divorce Act, 1869 — Section 10
High Courts25 Apr 1997
Mrs. Lavina Yorke Vs Terence Basil Yorke and another
Delhi High Court · AIR 1997 Delhi 346 : (1997) 42 DRJ 85
High Courts24 Apr 1997
A. Thomas Vs Koshy Thomas
Delhi High Court · (1998) RLR 36
Divorce Act, 1869 — Section 10
High Courts24 Apr 1997
Ghisa Vs Union of India
Delhi High Court · (1997) 3 AD 613 : (1997) 70 DLT 250 : (1997) 42 DRJ 308 : (1997) 4 RCR(Civil) 645
Civil Procedure Code, 1908 (CPC) — Section 54Land Acquisition Act, 1894 — Section 28A
High Courts24 Apr 1997
Bimal Govindji Shah Vs Panna Lal Chandu Lal
Delhi High Court · (1997) 3 AD 771 : (1997) 2 ARBLR 76 : (1997) 67 DLT 65
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts24 Apr 1997
Shanti Dhawan Vs Life Insurance Corporation of India and Others
Delhi High Court · (1997) 4 AD 467 : (1997) 67 DLT 516
Constitution of India, 1950 — Article 227
High Courts24 Apr 1997
S.C. Jain Vs Bindeshwari Devi
Delhi High Court · (1997) 67 DLT 189 : (1997) 42 DRJ 239 : (1997) RLR 416
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts24 Apr 1997
Delhi State Mineral Industrial Development Corporation Ltd. Vs Regional Provident Fund Commissioner
Delhi High Court · (1997) 70 DLT 311
Constitution of India, 1950 — Article 226
High Courts23 Apr 1997
Radhey Sham Sharma Vs Lt. Governor and Others
Delhi High Court · (1997) 69 DLT 594
Delhi School Education Act, 1973 — Section 20
High Courts23 Apr 1997
Kong Bun Thoeurn Vs Union of India
Delhi High Court · (1997) 68 DLT 373 : (1997) 42 DRJ 90 : (1998) 118 PLR 56(2) : (1997) 4 RCR(Criminal) 257
High Courts23 Apr 1997
Mohd. Yasin Vs Union of India
Delhi High Court · (1997) 4 AD 603 : (1997) CriLJ 4169 : (1997) 68 DLT 179 : (1997) 42 DRJ 116
Customs Act, 1962 — Section 132