High Courts01 Jan 1997
Pushpa Gupta Vs Chairman and Managing Director, Engineers India Ltd.
Delhi High Court · (1997) 2 AD 381 : (1997) 66 DLT 161 : (1997) 41 DRJ 339 : (1997) 1 LLJ 819
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 53 of 53
High Courts01 Jan 1997
Municipal Corporation of Delhi Vs Pioneer Publicity Corporation
Delhi High Court · (1997) 1 AD 711 : (1997) 65 DLT 549 : (1997) 40 DRJ 515
High Courts01 Jan 1997
Ranbir Singh and Another Vs Attar Singh and Others
Delhi High Court · (1997) 2 AD 765 : (1997) 65 DLT 617
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jan 1997
Kiran Kapoor Vs Ashok Kumar Sharma
Delhi High Court · (1997) 2 AD 671 : (1997) 65 DLT 662 : (1997) 40 DRJ 624
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 151
High Courts01 Jan 1997
Jay Industries Vs Deepak Shah and Another
Delhi High Court · (1997) 2 AD 726 : (1997) 65 DLT 409
Copyright Act, 1957 — Section 63, 64Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts01 Jan 1997
U.P. State Roadways Transport Corpn. Vs Shanti Devi and Others
Delhi High Court · (1997) 1 ACC 423
High Courts01 Jan 1997Dismissed
Sukumar Chand Jain Vs Mahanagar Telephone Nigam Limited and Others
Delhi High Court · (1997) 66 DLT 2
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Raj Kumar Sharma Vs Union of India
Delhi High Court · (1997) 2 AD 537 : (1997) 40 DRJ 502
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
P. Patni Vs Union of India
Delhi High Court · (1997) 41 DRJ 575
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Union of India and Others Vs Lila Ram and Others
Delhi High Court · (1997) 65 DLT 715
Land Acquisition Act, 1894 — Section 54
High Courts01 Jan 1997
Radhey Shyam and Others Vs Jaibir Singh
Delhi High Court · (1997) 3 AD 822 : (1997) 67 DLT 875
High Courts01 Jan 1997
Draupdi Chit Fund Pvt. Ltd. Vs Senior Civil Judge and Others
Delhi High Court · (1997) 4 AD 621 : (1997) 65 DLT 559
High Courts01 Jan 1997
M.M. Suri and Associates Pvt. Ltd. Vs E.S.I. Corporation
Delhi High Court · (1997) 65 DLT 741 : (1997) 40 DRJ 405 : (1997) 1 LLJ 843
High Courts01 Jan 1997
Romil Jain Vs Indian Institute of Technology
Delhi High Court · (1998) 2 AD 368 : (1997) 70 DLT 720
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Rakesh Vs State
Delhi High Court · (1997) CriLJ 2749 : (1997) 40 DRJ 643
Arms Act, 1959 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts01 Jan 1997
Imamuddin Vs Union of India and Others
Delhi High Court · (1997) 2 AD 21 : (1997) 65 DLT 510
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Om Parkash Vs Brij Bhushan and Another
Delhi High Court · (1997) 2 AD 749 : (1997) 65 DLT 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1