High Courts08 Jan 1997
Ajay Gupta Vs Fibre Traders
Delhi High Court · (1997) 41 DRJ 81
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 52 of 53
High Courts08 Jan 1997
D. Rani Puri Vs Chanan Lal
Delhi High Court · (1997) 2 AD 679 : (1997) 65 DLT 313
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)Evidence Act, 1872 — Section 116
High Courts07 Jan 1997
Munshi Lal Vs Chairman, Delhi Milk Scheme
Delhi High Court · (1997) 2 AD 105 : (1997) 1 ARBLR 218 : (1997) 65 DLT 757 : (1997) 40 DRJ 783
Arbitration Act, 1940 — Section 30
High Courts07 Jan 1997
Continental Construction Ltd. Vs Continental Float Glass Ltd.
Delhi High Court · (1997) 1 AD 346 : AIR 1997 Delhi 147 : (1997) 1 ARBLR 452 : (1997) 1 CivCC 525 : (1997) 66 DLT 133 : (1997) 115 PLR 61
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Jan 1997
Indian Oil Corporation Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 1 AD 503 : (1997) 65 DLT 948 : (1997) 40 DRJ 577 : (1997) RLR 92
Delhi Municipal Corporation Act, 1957 — Section 116(2)
High Courts07 Jan 1997
R.B. Chy. Ruchi Ram Khattar and Sons Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 229 : (1997) 1 ARBLR 372 : (1997) 65 DLT 240 : (1997) 40 DRJ 607
High Courts07 Jan 1997
Court on its own Motion Vs S.K. Singh
Delhi High Court · (1997) 4 AD 448 : (1997) 66 DLT 428
Constitution of India, 1950 — Article 215
High Courts06 Jan 1997
Brij Mohan Lal Garg Vs Madan Mohan Lal Gars and Another
Delhi High Court · (1997) 2 AD 577 : (1997) 66 DLT 334
Trade and Merchandise Marks Act, 1958 — Section 9(1)
High Courts06 Jan 1997
Ram Pal and Others Vs Lila Ram and Sons
Delhi High Court · (1997) 1 AD 565 : (1997) 65 DLT 338 : (1997) RLR 97
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts06 Jan 1997
Anil Sood Vs S.K. Saruaria
Delhi High Court · (1997) 2 AD 122 : (1997) 65 DLT 1032 : (1997) 41 DRJ 316 : (1997) 1 LLJ 1066
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17(1)
High Courts03 Jan 1997
Klaus Mittelbachert Vs East India Hotels Ltd.
Delhi High Court · (1999) ACJ 287 : (1997) 2 AD 23 : AIR 1997 Delhi 201 : (1997) 65 DLT 428 : (1997) 40 DRJ 147
High Courts03 Jan 1997
P.V. Narasimha Rao Vs State (Central Bureau of Investigation)
Delhi High Court · (1997) 65 DLT 159 : (1997) 40 DRJ 136
Constitution of India, 1950 — Article 105(2)Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B
High Courts03 Jan 1997
Interlink Services (P) Ltd. Vs S.P. Bangera
Delhi High Court · (1997) 1 AD 589 : (1997) 65 DLT 228 : (1997) 40 DRJ 299
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts03 Jan 1997
Nand Kishore Arora and Another Vs Adarsh Kumar Jain
Delhi High Court · (1997) 2 AD 625 : (1997) 65 DLT 212
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts03 Jan 1997
Sham Sunder Khanna Vs Union of India
Delhi High Court · (1997) 65 DLT 336 : (1997) 40 DRJ 575 : (1997) RLR 101
Constitution of India, 1950 — Article 226
High Courts03 Jan 1997
Sanyukta Nirmata Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 508 : (1997) 65 DLT 246 : (1997) 40 DRJ 398
High Courts03 Jan 1997
Suraj Mandal Vs Central Bureau of Investigation (State)
Delhi High Court · (1997) 1 AD 253 : (1997) 65 DLT 365 : (1997) 40 DRJ 81
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 193Prevention of Corruption Act, 1988 — Section 7
High Courts02 Jan 1997
Arvind Construction Co. Vs The Executive Engineer
Delhi High Court · (1997) 70 DLT 628
High Courts01 Jan 1997
Baljor Singh Vs Union of India
Delhi High Court · (1997) 65 DLT 872 : (1997) 40 DRJ 650
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
R.L. Jain Vs K. Guha and Others
Delhi High Court · (1998) 71 DLT 37 : (1998) 118 PLR 31
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)