High Courts10 Jan 1997
Subhash @ Bassi Vs State (Delhi Administration)
Delhi High Court · (1997) 6 AD 345 : (1998) CriLJ 719 : (1997) 4 Crimes 435 : (1997) 69 DLT 560 : (1997) 43 DRJ 643
Penal Code, 1860 (IPC) — Section 147
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 51 of 53
High Courts10 Jan 1997
Puran Massi Vs State
Delhi High Court · (1997) CriLJ 2591 : (1997) 65 DLT 971 : (1997) 40 DRJ 772
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1997
Societe Generale Vs National Small Industries Corporation Ltd.
Delhi High Court · (1997) 2 AD 585 : (1997) 2 BC 128 : (1997) 67 DLT 265 : (1997) 40 DRJ 658
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts10 Jan 1997
Union of India Vs Indian Plastics and Chemicals
Delhi High Court · (1997) 1 AD 459 : (1997) 65 DLT 468 : (1997) 40 DRJ 430 : (1997) 91 ELT 565
Central Excise Rules, 1944 — Rule 8
High Courts10 Jan 1997
Smt. Nina Pillai and others Vs Union of India and others
Delhi High Court · (1997) CriLJ 2359 : (1997) ILR Delhi 271
High Courts10 Jan 1997
Rawel Singh Vs The State
Delhi High Court · (1997) 1 AD 704 : (1997) CriLJ 1195 : (1997) 65 DLT 503
High Courts10 Jan 1997
Smt. Batto and others etc. Vs The State
Delhi High Court · (1997) 1 AD 600 : (1997) CriLJ 1201 : (1997) 65 DLT 815
High Courts10 Jan 1997
Kewal Krishan Kumar, Trading as Kumar Dal Mills Vs Purity Foods, A Division of Gautam Marketing
Delhi High Court · (1997) 01 DEL CK 0022
High Courts10 Jan 1997
Batto and Others Vs State
Delhi High Court · (1997) 1 AD 600 : (1997) CriLJ 1201 : (1997) 65 DLT 815
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1997
Narain Singh Vs State
Delhi High Court · (1997) 2 AD 209 : (1997) CriLJ 1533 : (1997) 2 Crimes 464 : (1997) 66 DLT 177 : (1997) 40 DRJ 810
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1997
Sita Ram Vs State (Delhi Administration)
Delhi High Court · (1997) 2 AD 157 : (1997) CriLJ 3686 : (1997) 2 Crimes 714 : (1997) 67 DLT 40 : (1997) 41 DRJ 540
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jan 1997
Rex Optical Co. Vs Kanwal Industries Corporation and another
Delhi High Court · (1997) 2 AD 107 : (1997) 2 ARBLR 160 : (1997) 65 DLT 573 : (1997) 40 DRJ 325 : (1997) 1 ILR Delhi 182 : (1997) RLR 173
High Courts10 Jan 1997
Delhi Colonizers Vs Union of India
Delhi High Court · (1997) 2 AD 638 : (1997) 67 DLT 506
Land Acquisition Act, 1894 — Section 54
High Courts09 Jan 1997
Sagar Enterprises (P) Ltd. Vs Canara Bank
Delhi High Court · (1997) 1 AD 529 : (1997) 65 DLT 621 : (1997) 40 DRJ 605
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts09 Jan 1997
Shikha Developers Ltd. Vs Ajay Suba
Delhi High Court · (1997) 2 AD 119 : (1997) 65 DLT 892 : (1997) 40 DRJ 231 : (1997) 2 RCR(Criminal) 305 : (1997) 1 RCR(Rent) 443
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 7 Rule 2
High Courts09 Jan 1997
Prem Chand Sharma and CO. Vs Delhi Development Authority and Another
Delhi High Court · (1997) 70 DLT 698
High Courts09 Jan 1997
Evangelical Church of India Vs North India Outreach Society
Delhi High Court · AIR 1997 Delhi 319 : (1997) 117 PLR 55
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Jan 1997
Krishan Kumar Vs G.C. Jain, Assistant Commissioner (Slums)
Delhi High Court · (1997) 66 DLT 300 : (1997) 41 DRJ 102 : (1997) RLR 279
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts08 Jan 1997
Mohan Exports (I) Pvt. Ltd. Vs M.M. Sehgal
Delhi High Court · (1997) 2 AD 619 : (1997) 65 DLT 553 : (1997) 40 DRJ 674
Specific Relief Act, 1963 — Section 14, 16, 20