High Courts01 May 1997
Munna Lal Vs State
Delhi High Court · (1997) 67 DLT 55
Penal Code, 1860 (IPC) — Section 300, 34
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 33 of 53
High Courts01 May 1997
Prakash Chand Lunia Vs Union of India
Delhi High Court · (1997) 4 AD 466 : (1997) 68 DLT 883 : (1997) 42 DRJ 77
Constitution of India, 1950 — Article 226
High Courts01 May 1997
Shriram Pistons and Rings Ltd. Vs Manju Awasthy
Delhi High Court · (1997) 4 AD 689 : (1997) 68 DLT 112 : (1997) 117 PLR 15
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 May 1997
ITC Ltd. Vs Gagandeep Singh Sodhi and Another
Delhi High Court · (1997) 4 AD 779 : (1997) 2 ARBLR 525 : (1997) 67 DLT 718
Arbitration Act, 1940 — Section 20
High Courts01 May 1997
Satish Mehra Vs Anita Mehra
Delhi High Court · (1997) 70 DLT 616
Penal Code, 1860 (IPC) — Section 354, 376, 498
High Courts01 May 1997
Vimla Devi and Another Vs Surinder Kumar and Others
Delhi High Court · (1997) 4 AD 420 : (1997) 67 DLT 728
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 May 1997
M.P. Jain Vs Bennett Coleman and Co. Ltd. and Others
Delhi High Court · (1997) 2 ARBLR 94 : (1997) 67 DLT 201
High Courts01 May 1997
Delhi Development Authority Vs Rajendra Prasad
Delhi High Court · (1997) 05 DEL CK 0025
High Courts01 May 1997
N.K. Verma Vs Batliboi and Co. Ltd.
Delhi High Court · (1997) 3 AD 889 : (1997) 67 DLT 242 : (1997) 41 DRJ 559
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 May 1997
Motor and General Finance Ltd. Vs T.J. Josheph and another
Delhi High Court · (1997) 05 DEL CK 0013
High Courts01 May 1997
Beena Misra Vs S.K. Jain and Others
Delhi High Court · (1997) 4 AD 163 : (1997) 2 ARBLR 133 : (1997) 67 DLT 548
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 May 1997
Delhi Development Authority Vs Behari Parshad
Delhi High Court · (1997) 42 DRJ 192
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2, Order 14 Rule 2(2)Industrial Disputes Act, 1947 — Section 25
High Courts30 Apr 1997
Delhi Transport Corporation Vs People Co-operative Labour and Construction Society Ltd.
Delhi High Court · (1997) 4 AD 127 : (1997) 2 ARBLR 196 : (1997) 70 DLT 322 : (1997) 42 DRJ 290
High Courts30 Apr 1997
Sanjay Tandon Vs Sarabjit Singh
Delhi High Court · AIR 1997 Delhi 380 : (1998) 1 CivCC 594 : (1997) 67 DLT 686 : (1997) 42 DRJ 426 : (1997) 4 RCR(Civil) 571
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Apr 1997
R.K. Varshney Vs Financial Commissioner
Delhi High Court · (1997) 4 AD 150 : (1997) 68 DLT 200 : (1997) 42 DRJ 128 : (1997) 4 RCR(Civil) 227
High Courts30 Apr 1997
Avtar Singh Sehmi Vs Rattna Dave
Delhi High Court · (1997) 68 DLT 300 : (1997) 42 DRJ 41
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts29 Apr 1997
Government of National Capital Territory of Delhi Vs Balbir Singh and Others
Delhi High Court · (1997) 67 DLT 468
Industrial Disputes Act, 1947 — Section 25H
High Courts29 Apr 1997
Punjab and Sind Bank Vs Joginder Pal Minocha
Delhi High Court · (1997) 4 AD 411 : (1997) 67 DLT 851 : (1997) 42 DRJ 439
High Courts29 Apr 1997
Govt. of N.C.T. of Delhi Vs Hospital Employees Union, Delhi
Delhi High Court · (1997) 2 LLJ 516
High Courts28 Apr 1997
National Capital Territory of Delhi Vs Bhupinder Singh Chaudhry
Delhi High Court · (1997) 4 AD 16 : (1997) 4 Crimes 37 : (1997) 70 DLT 317 : (1997) 42 DRJ 226 : (1997) RLR 618
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(2)