High Courts08 May 1997
Mohammad Sultan and Another Vs Anwar Anees and Others
Delhi High Court · (1997) 4 AD 234 : (1997) 67 DLT 360
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 32 of 53
High Courts07 May 1997
Mast Ram Vs Suresh Kumar
Delhi High Court · (1997) 4 AD 517 : (1997) 68 DLT 362 : (1997) RLR 475
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 May 1997
Rajiv Aggarwal Vs Om Prakash Soni
Delhi High Court · (1997) 3 AD 985 : (1997) 67 DLT 783 : (1997) RLR 379
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 May 1997
Than Singh Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 4 AD 231 : (1997) 67 DLT 519 : (1997) 2 LLJ 436
High Courts06 May 1997
Dominant Offset Pvt. Ltd. Vs Adamovske Strojimy A.S.
Delhi High Court · (1997) 68 DLT 14 : (1997) 42 DRJ 313 : (1998) 118 PLR 66 : (1997) 4 RCR(Civil) 266
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 May 1997
Dominant Offset Pvt. Ltd. Vs Adamovske Strojirny A.S.
Delhi High Court · (1997) 68 DLT 157
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 9
High Courts06 May 1997Dismissed
State Bank of India Vs Agents and Manufacturers
Delhi High Court · (1997) 4 AD 81 : AIR 1998 Delhi 84 : (1999) 97 CompCas 538 : (1997) 67 DLT 318 : (1997) 41 DRJ 639
Evidence Act, 1872 — Section 91
High Courts06 May 1997
Bharti Rani Singh Vs Rajinder Singh Bedi
Delhi High Court · (1997) 67 DLT 296 : (1997) 42 DRJ 19
Specific Relief Act, 1963 — Section 15
High Courts06 May 1997
AFL Developers Pvt. Ltd. Vs Veena Trivedi
Delhi High Court · (1997) 4 AD 65 : (1997) 70 DLT 373 : (1997) 43 DRJ 477
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts06 May 1997
Daya Nand Chandila Vs Delhi Development Authority
Delhi High Court · (1997) 4 AD 26 : (1997) 68 DLT 886
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 1997
Shalimar Rubber Industries Vs Union of India
Delhi High Court · (1998) 103 ELT 217
High Courts06 May 1997
Airtech Pvt. Ltd. Vs New Delhi Municipal Committee and others
Delhi High Court · (1997) 4 AD 44 : (1997) 2 ARBLR 162 : (1997) 67 DLT 582 : (1997) 42 DRJ 110
High Courts05 May 1997
Rajinder Kaur and Another Vs Uttam Kaur Puri and Another
Delhi High Court · (1997) 4 AD 573 : (1997) 68 DLT 460 : (1997) RLR 554
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14D
High Courts02 May 1997
Shyam Sunder Trikha Vs Sunita
Delhi High Court · AIR 1998 Delhi 153 : (1997) 67 DLT 619 : (1997) 2 DMC 59 : (1997) 42 DRJ 198
Guardians and Wards Act, 1890 — Section 12
High Courts02 May 1997
K.C.V. Airways Ltd. Vs R.K. Blaggana
Delhi High Court · (1997) 4 AD 31 : AIR 1998 Delhi 70 : (1997) 70 DLT 326 : (1997) 42 DRJ 81
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts01 May 1997
Revlon Inc. and Others Vs Sarita Manufacturing Co.
Delhi High Court · (1997) 3 AD 897 : AIR 1998 Delhi 38 : (1997) 1 ARBLR 600 : (1997) 67 DLT 399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 May 1997
B.B. Mahajan Vs Commissioner, Municipal Corporation of Delhi
Delhi High Court · (1997) 43 DRJ 735
Constitution of India, 1950 — Article 226
High Courts01 May 1997
P.K. Bhandari Vs The Hon''ble Speaker Lok Sabha
Delhi High Court · (1997) 42 DRJ 52
Constitution of India, 1950 — Article 226
High Courts01 May 1997
Madan Lal Jain Vs Babu Di Fancy Hatti
Delhi High Court · (1997) 67 DLT 557 : (1997) 42 DRJ 106
High Courts01 May 1997
Jaininder Jain and Others Vs Registrar of Trade Marks and Others
Delhi High Court · (2004) 29 PTC 157