High Courts10 Apr 1997
Commissioner of Income Tax Vs Manoranjan Pictures Corporation (P) Ltd.
Delhi High Court · (1998) 144 CTR 669 : (1998) 1 ILR Delhi 97 : (1998) ILR Delhi 97 : (1997) 228 ITR 202
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 36 of 53
High Courts10 Apr 1997
Binani Metals Ltd. Vs Union of India
Delhi High Court · (1997) 67 DLT 314 : (1997) 42 DRJ 124
High Courts10 Apr 1997
Peoples Union for Civil Liberties (Delhi) Vs Central Bureau of Investigation
Delhi High Court · (1997) 3 AD 780 : (1997) CriLJ 3242 : (1997) 66 DLT 748 : (1997) 41 DRJ 718 : (1997) 1 ILR Delhi 721
Criminal Procedure Code, 1973 (CrPC) — Section 228
High Courts09 Apr 1997
Dharam Pal and Others Vs State
Delhi High Court · (1997) 70 DLT 244
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts09 Apr 1997
Fenner India Ltd. Vs Salbros Enterprises Pvt. Ltd.
Delhi High Court · (1997) 4 AD 24 : (1997) 2 ARBLR 500 : (1997) 67 DLT 673 : (1997) 42 DRJ 91 : (1997) RLR 365
Suits Valuation Act, 1887 — Section 9
High Courts09 Apr 1997
Neelam Saluja Vs Delhi Development Authority
Delhi High Court · (1997) 4 AD 153 : (1997) 67 DLT 553 : (1997) 42 DRJ 118
Delhi Development Act, 1957 — Section 53Specific Relief Act, 1963 — Section 41
High Courts09 Apr 1997
Fanner India Limited Vs Salbros Enterprises Private Limited
Delhi High Court · (1997) 4 AD 24 : (1997) 2 ARBLR 500 : (1997) 67 DLT 673 : (1997) 42 DRJ 91 : (1997) 4 RCR(Civil) 669 : (1997) RLR 365
Suits Valuation Act, 1887 — Section 9
High Courts09 Apr 1997
Nath Bros Exim. International Ltd. Vs Union of India and Others
Delhi High Court · (1997) 3 AD 1025 : AIR 1997 Delhi 383 : (1997) 67 DLT 458
Textiles Committee Act, 1963 — Section 5A, 5A(1)
High Courts09 Apr 1997
Vira Construction Co. Vs Delhi Development Authority
Delhi High Court · (1997) 04 DEL CK 0020
High Courts08 Apr 1997
H.B. Singh Vs Gursharan Kaur
Delhi High Court · (1997) 3 AD 1056 : (1997) 67 DLT 668 : (1997) 42 DRJ 75
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(2)
High Courts08 Apr 1997
Narinder Singh and Another Vs Jagmohan Singh and Another
Delhi High Court · (1999) 80 DLT 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Apr 1997
Raizada Brothers (P) Ltd. Vs Lt. Governor
Delhi High Court · (1997) 4 AD 259 : (1997) 67 DLT 346 : (1997) 42 DRJ 47
Constitution of India, 1950 — Article 226
High Courts08 Apr 1997
Suneheri Lal Vs Chiranji Lal
Delhi High Court · (1997) 2 AD 224 : (1997) 67 DLT 344
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts07 Apr 1997
Prime Industries Vs Rafeeq Ahmed
Delhi High Court · (1997) 3 AD 989 : (1997) 67 DLT 121 : (1997) 41 DRJ 612 : (1997) RLR 432
Delhi Rent Control Act, 1958 — Section 14(2)Evidence Act, 1872 — Section 114
High Courts07 Apr 1997
Escotel Mobile Communications Ltd. Vs Union of India
Delhi High Court · (1997) 43 DRJ 582
Telecom Authority of India Ordinance, 1997 — Section 14(2)
High Courts05 Apr 1997
Satish Chandra Vs Sanjay Katyal
Delhi High Court · (1997) 4 AD 108 : (1997) 67 DLT 377
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Apr 1997
Gammon Constanzo Jv Vs National Highways Authority of India and Others
Delhi High Court · (1997) 3 AD 237 : (1997) 67 DLT 18
Constitution of India, 1950 — Article 226
High Courts04 Apr 1997
Kartar Singh and Sons (P) Ltd. Vs Auto Tension Limited
Delhi High Court · (1997) 5 AD 535 : (1997) 68 DLT 811 : (1997) 43 DRJ 191 : (1997) 4 RCR(Civil) 218
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts03 Apr 1997
COMMISSIONER OF Income Tax Vs UNIVERSAL STEEL and ALLOYS LTD.
Delhi High Court · (1999) 107 TAXMAN 289