High Courts03 Apr 1997
Rohtak Textiles Mills Ltd. Vs Commissioner of Income Tax.
Delhi High Court · (1998) 146 CTR 336 : (1997) 226 ITR 485
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 37 of 53
High Courts03 Apr 1997
Commissioner of Income Tax Vs Universal Steel and Alloys Ltd.
Delhi High Court · (1999) 107 TAXMAN 289
High Courts03 Apr 1997
Commissioner of Income Tax Vs Ghewar Chand Kanuga
Delhi High Court · (1997) 228 ITR 460
High Courts03 Apr 1997
J.J. Foams (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1998) 229 ITR 590
High Courts02 Apr 1997
SAB Industries Ltd. Vs Chief Executive Officer, Central Government Employees Welfare Housing Organisation
Delhi High Court · (1997) 3 AD 294 : AIR 1997 Delhi 326 : (1997) 2 ARBLR 280 : (1997) 67 DLT 908 : (1997) 41 DRJ 704
Constitution of India, 1950 — Article 226
High Courts02 Apr 1997
Raj Kishan Dass Vs Kusum Sanghi
Delhi High Court · (1997) 5 AD 574 : (1997) 2 CivCC 714 : (1997) 68 DLT 717 : (1997) 43 DRJ 181 : (1997) 4 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 Apr 1997
Shri Lal Chand Vs Lt. Governor of Delhi and others
Delhi High Court · (1997) 2 LLJ 304
High Courts02 Apr 1997
Foremost Industries India Vs Credit Capital Finance Corporation
Delhi High Court · (1997) 4 AD 62 : (1997) 89 CompCas 670 : (1997) 70 DLT 299 : (1997) 42 DRJ 122
Companies Act, 1956 — Section 456
High Courts01 Apr 1997
Rakesh Dhingra Vs National Scheduled Castes and Scheduled Tribes Finance and Development Corporation
Delhi High Court · (1997) 4 AD 111 : (1997) 67 DLT 895 : (1997) 41 DRJ 255
Constitution of India, 1950 — Article 226
High Courts01 Apr 1997
P.C. Sharma and Co. Vs Delhi Development Authority
Delhi High Court · (1997) 70 DLT 521
High Courts01 Apr 1997
Dhruv Chandiram Vs H. Chandiram
Delhi High Court · (1997) 5 AD 567 : (1997) 68 DLT 871 : (1997) 43 DRJ 189 : (1998) 1 RCR(Civil) 369
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 1
High Courts01 Apr 1997Dismissed
Air Commodore IJS Boparai, VM Vs Union of India (UOI)
Delhi High Court · (1997) 41 DRJ 474
Air Force Act, 1950 — Section 27, 45Constitution of India, 1950 — Article 226
High Courts01 Apr 1997
U.S. Boparai Vs Union of India
Delhi High Court · (1997) 3 AD 810 : (1997) 41 DRJ 474(2)
Air Force Act, 1950 — Section 27Constitution of India, 1950 — Article 226
High Courts01 Apr 1997
Rashmi Naqrath Vs Sarva Priya Cooperative House Building Society Ltd.
Delhi High Court · (1997) 3 AD 309 : (1997) 66 DLT 713 : (1997) 41 DRJ 448
Delhi Co-operative Societies Rules, 1973 — Rule 25(4)
High Courts01 Apr 1997
Rama Vision Ltd. Vs Babbar Vision India Pvt. Ltd.
Delhi High Court · (1997) 3 AD 193 : (1997) 2 BC 91 : (1997) 67 DLT 281 : (1997) 42 DRJ 185
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts01 Apr 1997
Sukh Ram Dass Vs Ramesh Chand Jain
Delhi High Court · (1997) 3 AD 133 : (1997) 67 DLT 289 : (1997) 41 DRJ 589 : (1997) 4 RCR(Civil) 669
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Apr 1997
L.K. Advani Vs Central Bureau of Investigation
Delhi High Court · (1997) 3 AD 53 : (1997) CriLJ 2559 : (1997) 4 Crimes 1 : (1997) 66 DLT 618 : (1997) 41 DRJ 274 : (1997) 116 PLR 1 : (1997) 4 RCR(Criminal) 26 : (1997) RLR 292
Evidence Act, 1872 — Section 10Prevention of Corruption Act, 1988 — Section 2
High Courts31 Mar 1997
Mohd. Saleem Vs State
Delhi High Court · (1997) 3 AD 488 : (1997) 66 DLT 826 : (1997) 41 DRJ 508
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts31 Mar 1997
Cadila Laboratories Ltd. and Another Vs Dabur India Limited
Delhi High Court · (1997) 3 AD 750 : (1997) 1 ARBLR 704 : (1997) 66 DLT 741
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade and Merchandise Marks Act, 1958 — Section 2