High Courts21 Mar 1997
V.K. Agnihotri and others Vs National Small Scale Industries Corporation
Delhi High Court · (1997) 03 DEL CK 0014
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 39 of 53
High Courts21 Mar 1997
Birla Cement Works Vs Union of India
Delhi High Court · (1997) 3 AD 419 : (1997) 1 ARBLR 634 : (1997) 66 DLT 519 : (1997) 41 DRJ 377
High Courts21 Mar 1997
Castrol Ltd. and Another Vs A.K. Mehta and Another
Delhi High Court · (1997) 3 AD 681 : (1997) 2 ARBLR 25 : (1997) 67 DLT 109 : (1997) RLR 324
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1
High Courts20 Mar 1997
Narendra Kumar and Another Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (1997) 3 AD 1035 : AIR 1997 Delhi 335 : (1997) 66 DLT 898
Constitution of India, 1950 — Article 226
High Courts20 Mar 1997
Navneet Singh Vs State
Delhi High Court · (1997) 4 AD 447 : (1997) 66 DLT 448
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts20 Mar 1997
New Delhi Municipal Corporation Vs Rohtas Industries Limited
Delhi High Court · (1997) 66 DLT 896
High Courts20 Mar 1997
Richard Thomas Wrigley Vs Customs and Another
Delhi High Court · (1997) 3 AD 50 : (1997) 2 ALT(Cri) 15 : (1997) CriLJ 2741 : (1997) 3 Crimes 89 : (1997) 67 DLT 293
Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 43
High Courts20 Mar 1997
Bhim Sen Sharma Vs Arvinder Singh and Others
Delhi High Court · (1997) 68 DLT 727
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Mar 1997
Ivory Traders and Manufacturers Association Vs Union of India
Delhi High Court · (1997) 3 AD 333 : (1997) 2 CLT 273 : (1997) 67 DLT 145 : (1997) 42 DRJ 131
Constitution of India, 1950 — Article 226
High Courts20 Mar 1997
G.R. Simon Vs Union of India
Delhi High Court · AIR 1997 Delhi 301 : (1997) 41 DRJ 604 : (1997) 2 ILR Delhi 87 : (1997) 117 PLR 66 : (1997) 4 RCR(Civil) 689
Constitution of India, 1950 — Article 226
High Courts20 Mar 1997
Bari Doab Bank Ltd. Vs Union of India and others Punjab Co-operative Bank Ltd. Vs Union of India and others
Delhi High Court · (1997) 89 CompCas 292
High Courts20 Mar 1997
R.P. Bajpai and Others Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (1997) 3 AD 806 : (1997) 68 DLT 776
Constitution of India, 1950 — Article 226
High Courts20 Mar 1997
M/s. Ivory Traders and Manufacturers Association and Other Vs Union of India and Others
Delhi High Court · AIR 1997 Delhi 267 : (1997) ILR Delhi 22
High Courts20 Mar 1997
Yugantar and others Vs Union of India and others
Delhi High Court · (1998) 94 CompCas 621
High Courts19 Mar 1997
Arun Mudgil and Another Vs D.C.M. Ltd.
Delhi High Court · (1997) 3 AD 933 : (1997) 67 DLT 102
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Mar 1997
H.S. Khanna and Co. Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 3 AD 740 : (1997) 1 ARBLR 567 : (1997) 66 DLT 696 : (1997) 41 DRJ 410
High Courts18 Mar 1997
United India Insurance Co. Ltd. Vs Escptrac Finance and Investment Co. Ltd.
Delhi High Court · (1997) 3 AD 875 : AIR 1998 Delhi 34 : (1997) 67 DLT 93
Constitution of India, 1950 — Article 227
High Courts18 Mar 1997
Ansal Properties and Industries (P) Ltd. Vs Engineering Projects (India) Ltd.
Delhi High Court · (1997) 3 AD 1003 : AIR 1998 Delhi 176 : (1997) 67 DLT 231 : (1997) 41 DRJ 618
Arbitration Act, 1940 — Section 41
High Courts18 Mar 1997
Goodwill India Ltd. Vs M.G. Vijaya Kumar and Another
Delhi High Court · (1997) 3 AD 281 : (1997) 1 ARBLR 628 : (1997) 66 DLT 501