High Courts31 Mar 1997
Biofarma and Another Vs Sanjay Medical Store and Others
Delhi High Court · (1997) 4 AD 451 : (1997) 1 ARBLR 558 : (1997) 66 DLT 705
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 38 of 53
High Courts31 Mar 1997
Puri International (P) Ltd. Vs National Building Construction Co. Ltd.
Delhi High Court · (1997) 1 ARBLR 691 : (1997) 1 BC 646 : (1998) 94 CompCas 528 : (1997) 66 DLT 698 : (1997) 41 DRJ 592
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts31 Mar 1997
I.K. Mehra Vs Wazir Chand Mehra and Others
Delhi High Court · (1997) 3 AD 713 : (1997) 66 DLT 683 : (2003) 1 RCR(Rent) 103
Hindu Succession Act, 1956 — Section 4
High Courts27 Mar 1997
Commissioner of Income Tax Vs Mineral and Metals Trading Corpn. of India Ltd.
Delhi High Court · (1997) 03 DEL CK 0087
Income Tax Act, 1961 — Section 143(3), 154, 210, 214, 254
High Courts27 Mar 1997
Bhim Sain and Another Vs Janta Naswar Factory
Delhi High Court · (1997) 3 AD 220 : (1997) 2 ARBLR 165 : (1997) 68 DLT 291
Trade and Merchandise Marks Act, 1958 — Section 109
High Courts27 Mar 1997
Commissioner of Income Tax Vs Jaipur Golden Transport
Delhi High Court · (1998) 146 CTR 282 : (1997) 226 ITR 399
High Courts26 Mar 1997
Hans Raj Shiv Vs Nirmaljit Arora
Delhi High Court · (1997) 3 AD 495 : (1997) 67 DLT 379
Delhi Rent Control Act, 1958 — Section 25, 5, 5(3)
High Courts26 Mar 1997
Bank of India Vs Satbir Singh
Delhi High Court · (1997) 3 AD 723 : (1997) 2 BC 459 : (1997) 66 DLT 735 : (1997) 41 DRJ 499
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Mar 1997
Office Equipment Vs The Pradeshiya Industrial and Investment Corporation of U.P. Ltd. and Others
Delhi High Court · (1997) 3 AD 755 : (1997) 1 ARBLR 555 : (1997) 66 DLT 649
High Courts25 Mar 1997
Geo. Miller and Co. Ltd. Vs United Bank of India
Delhi High Court · (1997) 3 AD 586 : (1997) 2 ARBLR 50 : (1997) 69 DLT 616 : (1997) 41 DRJ 404
Arbitration Act, 1940 — Section 41
High Courts25 Mar 1997
Mohan Oil and Soap Mills Vs Assistant Registrar of Trade Marks
Delhi High Court · (1997) 1 ARBLR 665 : (1997) 67 DLT 143
Trade and Merchandise Marks Act, 1958 — Section 9
High Courts25 Mar 1997
R.N. Sachdeva Vs Ram Lal Mahajan Charitable Trust
Delhi High Court · (1997) 3 AD 997 : (1997) 41 DRJ 698 : (1998) 3 RCR(Civil) 2 : (1998) 1 RCR(Rent) 606 : (1997) RLR 357
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts23 Mar 1997
Shri Mihir Chakraborty Vs Muti Tech Computers Pvt. Ltd. and Others
Delhi High Court · (2001) 106 CompCas 150 : (2001) 91 DLT 628
High Courts21 Mar 1997
Ajit Singh Vs Delhi Development Authority
Delhi High Court · (1997) 3 AD 1038 : (1997) 67 DLT 446 : (1997) 42 DRJ 13
Constitution of India, 1950 — Article 226
High Courts21 Mar 1997
Globetech Engineers Vs Ajay Chadha
Delhi High Court · (1997) 3 AD 537 : (1997) 41 DRJ 599 : (1997) RLR 350
Delhi Rent Control Act, 1958 — Section 15
High Courts21 Mar 1997
IITD Co-operative Group Housing Society Ltd. Vs Sirtej Bahadur Gupta
Delhi High Court · (1997) 2 AD 853 : (1997) 1 ARBLR 663 : (1997) 67 DLT 650 : (1997) 41 DRJ 259
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2, Order 9 Rule 7
High Courts21 Mar 1997
Escotel Mobile Communications Limited Vs Union of India
Delhi High Court · (1997) 3 AD 520 : (1997) 2 ARBLR 33 : (1997) 41 DRJ 217
Constitution of India, 1950 — Article 226
High Courts21 Mar 1997
Anju Sharma Vs Suresh Kumar
Delhi High Court · (1997) 3 AD 504 : AIR 1998 Delhi 47 : (1997) 67 DLT 127 : (1997) 41 DRJ 577 : (1997) 1 ILR Delhi 381 : (1997) 4 RCR(Civil) 651
Hindu Marriage Act, 1955 — Section 12(1)
High Courts21 Mar 1997
Sunil Kumar and Others Vs State
Delhi High Court · (1997) 3 AD 918 : (1997) CriLJ 3380 : (1997) 66 DLT 870
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Mar 1997
Ambika Prasad Vs State
Delhi High Court · (1997) CriLJ 2853 : (1997) ILR Delhi 609
Penal Code, 1860 (IPC) — Section 302