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Delhi High Court judgments, 1997

1,057 judgments · page 25 of 53

High Courts24 Jul 1997

Lal Singh @ Lal Chand Vs State

Delhi High Court · (1997) 4 AD 895 : (1998) CriLJ 450 : (1997) 68 DLT 503 : (1997) 42 DRJ 729 : (1997) RLR 514

Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 420
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High Courts23 Jul 1997Allowed

State Bank of India Vs Prem Dass and Others

Delhi High Court · AIR 1998 Delhi 49

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 3 Rule 2, Order 6 Rule 15Contract Act, 1872 — Section 124, 128State Bank of India Act, 1955 — Section 50(3)
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High Courts17 Jul 1997

Phool Mohd. Vs State

Delhi High Court · (1997) 4 AD 644 : (1997) 68 DLT 454 : (1997) 42 DRJ 551 : (1997) RLR 41

Penal Code, 1860 (IPC) — Section 307, 324
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