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Delhi High Court judgments, 1997

1,057 judgments · page 24 of 53

High Courts25 Jul 1997

New India Chemicals Vs Godrej Soaps Ltd.

Delhi High Court · (1997) 4 AD 937 : (1997) 68 DLT 42 : (1997) 43 DRJ 1 : (1997) 117 PLR 29 : (1998) 1 RCR(Civil) 579

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
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High Courts24 Jul 1997

Ramesh Chander Vs State

Delhi High Court · (1997) 4 AD 712 : (1997) 2 CivCC 531 : (1998) CriLJ 579 : (1997) 68 DLT 257 : (1997) 42 DRJ 607 : (1997) 4 RCR(Civil) 5 : (1997) 4 RCR(Criminal) 260 : (1997) 3 RCR(Criminal) 260

Electricity Act, 1910 — Section 39
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High Courts24 Jul 1997

Court on its own motion Vs Umesh Kumar

Delhi High Court · (1997) 4 AD 741 : (1998) CriLJ 604 : (1997) 70 DLT 600 : (1997) 42 DRJ 627 : (1997) 1 ILR Delhi 692 : (1997) RLR 497

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 228
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