High Courts30 Jul 1997

Satyavir Singh Rathi Vs State

Delhi High Court · (1997) 68 DLT 234 : (1997) 42 DRJ 565 : (1997) 4 RCR(Criminal) 317

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302
High Courts29 Jul 1997

Sham Lal Vs State

Delhi High Court · (1997) 4 Crimes 328 : (1997) 68 DLT 348 : (1997) 42 DRJ 658 : (1997) 4 RCR(Criminal) 434

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20