High Courts07 Aug 1997
Nandita Juneja Vs Neelam Malik
Delhi High Court · (1997) 70 DLT 728
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 21 of 53
High Courts07 Aug 1997
COMMISSIONER OF INCOME TAX Vs NATIONAL SPORTS CLUB OF INDIA (NO. 1)
Delhi High Court · (1998) 148 CTR 89
High Courts07 Aug 1997
Sushil Kumar Rastogi Vs G.N. Sharma
Delhi High Court · (1997) 6 AD 98 : (1997) 68 DLT 627 : (1997) 43 DRJ 640
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 Aug 1997
Umrao Singh Vs Ram Dulari and Others
Delhi High Court · (1997) 5 AD 99 : (1998) 2 CivCC 110 : (1997) 68 DLT 898 : (1997) 117 PLR 38 : (1998) 1 RCR(Civil) 606
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Aug 1997
Shah Builders Pvt. Ltd. Vs Thapar Agro Mills Ltd. and Others
Delhi High Court · (1998) 72 DLT 262
Delhi Rent Control Act, 1958 — Section 3
High Courts07 Aug 1997
Niranjan Singh Vs Union of India
Delhi High Court · (1997) 68 DLT 850 : (1997) 43 DRJ 211
Army Act, 1950 — Section 20(1)Army Rules, 1954 — Rule 14
High Courts07 Aug 1997Dismissed
Indian Express Newspapers Ltd. Vs Union of India (UOI)
Delhi High Court · (2003) 157 ELT 138
Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 12
High Courts07 Aug 1997
Shama Magazine Vs Commissioner of Income Tax
Delhi High Court · (1998) 150 CTR 652 : (1998) 232 ITR 430
High Courts07 Aug 1997
Commissioner of Income Tax Vs National Sports Club of India
Delhi High Court · (1998) 230 ITR 777
High Courts07 Aug 1997
CDS Gujral Vs Delhi Development Authority
Delhi High Court · (1997) 5 AD 146 : (1997) 2 ARBLR 543 : (1997) 68 DLT 631 : (1997) 43 DRJ 8
High Courts06 Aug 1997
Eternit Everest Limited Vs State Bank of India
Delhi High Court · (1997) 5 AD 133 : (1999) 95 CompCas 312 : (1997) 68 DLT 498 : (1997) 42 DRJ 757 : (1997) 4 RCR(Civil) 277
High Courts06 Aug 1997
Jagannath Mehrotra Vs Union of India and Others
Delhi High Court · (1998) 72 DLT 117
Constitution of India, 1950 — Article 22(5)
High Courts05 Aug 1997
TELETUBE ELECTRONICS LTD. Vs COMMISSIONER OF INCOME TAX and Others
Delhi High Court · (1997) 143 CTR 239
High Courts05 Aug 1997
Naik Tak Chand (Ex). Vs Union of India and others.
Delhi High Court · (1997) 08 DEL CK 0066
Constitution of India, 1950 — Article 226
High Courts05 Aug 1997
Teletube Electronics Ltd. Vs Commissioner of Income Tax and Others
Delhi High Court · (1998) 230 ITR 705 : (1998) 96 TAXMAN 278
High Courts04 Aug 1997
Surinder Singh Vs State (Delhi Administration)
Delhi High Court · (1998) 71 DLT 801 : (1998) 2 RCR(Criminal) 749
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts04 Aug 1997
Commissioner of Income Tax Vs United India Periodical (P) Ltd.
Delhi High Court · (1997) 143 CTR 30 : (1998) 229 ITR 183 : (1998) 96 TAXMAN 66
High Courts04 Aug 1997
Bhim Sen Garg Vs State
Delhi High Court · (1997) 4 AD 649 : (1997) 68 DLT 135 : (1997) 42 DRJ 559 : (1997) 4 RCR(Criminal) 343
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 506
High Courts04 Aug 1997
M.L. Mahajan Vs Delhi Development Authority
Delhi High Court · (1997) 5 AD 42 : (1997) 2 ARBLR 430 : (1997) 69 DLT 734 : (1997) 43 DRJ 73
High Courts04 Aug 1997
M.L. Sharma Vs State Trading Corporation of India
Delhi High Court · (1997) 70 DLT 1 : (1997) 43 DRJ 290