High Courts22 Aug 1997
State Vs Ajay Kumar Singh
Delhi High Court · (1998) 1 AD 639 : (1997) 69 DLT 797
Arms Act, 1959 — Section 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 10
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 19 of 53
High Courts22 Aug 1997
Pamela Kumar Vs Arun Mohan etc.
Delhi High Court · (1997) 5 AD 560 : (1997) 68 DLT 359
Hindu Succession Act, 1956 — Section 30
High Courts22 Aug 1997
Talvinder Singh and Others Vs State (Delhi Admn.)
Delhi High Court · (1998) 44 DRJ 175 : (1998) 118 PLR 49
High Courts22 Aug 1997
MacDowell and Co. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 6 AD 191 : (1997) 68 DLT 767 : (1997) 43 DRJ 42
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 123Delhi Municipal Property Tax, 1959 — Section 10
High Courts21 Aug 1997Allowed
Surinder Singh Vs State and Another
Delhi High Court · (1997) 08 DEL CK 0079
Succession Act, 1925 — Section 276
High Courts21 Aug 1997
C.L. Batra Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 6 AD 36 : (1997) 68 DLT 817 : (1997) RLR 616
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 336
High Courts21 Aug 1997
Gajinder Pal Singh Vs Mehtab Singh
Delhi High Court · (1997) 5 AD 201 : (1997) 68 DLT 624 : (1997) 42 DRJ 761 : (1998) 1 RCR(Civil) 460
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts21 Aug 1997
Vijaya Home Loans Ltd. Vs Crown Traders Ltd.
Delhi High Court · (1997) 5 AD 546 : AIR 1998 Delhi 183 : (1997) 68 DLT 798
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3)
High Courts21 Aug 1997
Muni Lal Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 5 AD 909 : AIR 1998 Delhi 79 : (1997) 69 DLT 386
Delhi Municipal Corporation Act, 1957 — Section 359
High Courts21 Aug 1997
Surinder Singh Vs The State (Delhi Admn.)
Delhi High Court · AIR 1998 Delhi 140
Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts20 Aug 1997
Madhav Leasing Finance (P) Ltd. and Another Vs Erose Educational Infotech Pvt. Ltd.
Delhi High Court · (1997) 5 AD 627 : (1997) 68 DLT 846 : (1997) 117 PLR 39 : (1998) 1 RCR(Civil) 607
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 6A
High Courts20 Aug 1997
Binatone Computers (P) Ltd. Vs Setech Electronics Ltd.
Delhi High Court · (1997) 5 AD 374 : AIR 1998 Delhi 1 : (1998) 71 DLT 114 : (1998) 44 DRJ 432 : (1998) 118 PLR 16
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
High Courts20 Aug 1997
Jagdish Lal Aggarwal and Others Vs Baldev Raj and Another
Delhi High Court · (1997) 5 AD 492 : (1997) 69 DLT 597 : (1997) RLR 651
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts20 Aug 1997
Ram Pal Vs Delhi Transport Corporation
Delhi High Court · (1997) 6 AD 173 : (1997) 68 DLT 854 : (1997) 43 DRJ 276
High Courts20 Aug 1997Allowed
Delhi Municipal Corporation Vs Kanwar Natwar Singh and Another
Delhi High Court · (1997) 69 DLT 404
High Courts20 Aug 1997
Bimla Devi Vs Ishwar Singh
Delhi High Court · (1997) 5 AD 170 : (1997) 68 DLT 306 : (1997) 43 DRJ 316
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts20 Aug 1997
Goodwill India Ltd. Vs Gian Kumar and Another
Delhi High Court · (1997) 70 DLT 416
High Courts20 Aug 1997
Union Bank of India Vs E. Faridun Abbas and others
Delhi High Court · (1998) 94 CompCas 492 : (1997) 70 DLT 106
High Courts20 Aug 1997
Madan Lal Arora Vs Soni Udyog and another
Delhi High Court · (1997) 5 AD 369 : (1997) 2 ARBLR 529 : (1997) 68 DLT 355 : (1997) 42 DRJ 651
High Courts20 Aug 1997
M.G.F. (India) Ltd. Vs Dr. Ashok Bhatia and another
Delhi High Court · (1997) 08 DEL CK 0022