High Courts28 Aug 1997

Rashtariya Printing Press Vs Gian Chand

Delhi High Court · (1997) 5 AD 388 : (1998) 2 CivCC 100 : (1998) 71 DLT 137 : (1997) 43 DRJ 47 : (1997) 1 ILR Delhi 346 : (1998) 118 PLR 18 : (1998) 2 RCR(Civil) 31 : (1998) 1 RCR(Rent) 321

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29
High Courts26 Aug 1997

Mohd. Yunus Vs Shabbiran

Delhi High Court · (1998) 1 AD 445 : (1998) 71 DLT 454 : (1998) 44 DRJ 178 : (1998) 1 RCR(Criminal) 711

Criminal Procedure Code, 1973 (CrPC) — Section 125