High Courts09 Sept 1997
ANZ Grindlays Bank Plc and Another Vs State
Delhi High Court · (1997) 5 AD 655 : (1998) 71 DLT 175
Succession Act, 1925 — Section 228
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 16 of 53
High Courts08 Sept 1997
Raj Kumar Vs Union of India and Others
Delhi High Court · (1997) 5 AD 631 : (1997) 68 DLT 783
Land Acquisition Act, 1894 — Section 4
High Courts08 Sept 1997
Vikas Vohra Vs State (Delhi Administration)
Delhi High Court · (1997) 6 AD 108 : (1998) 1 Crimes 774 : (1997) 68 DLT 649 : (1997) 43 DRJ 315
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363
High Courts08 Sept 1997
Jai Ram Das and Others Vs Ghanisham Dass and Another
Delhi High Court · (1997) 70 DLT 46
Limitation Act, 1963 — Article 58
High Courts07 Sept 1997
Surendra Kumar Jain and Another Vs Santosh Kumar Jain and Others
Delhi High Court · (1997) 5 AD 101 : (1998) 71 DLT 187
High Courts05 Sept 1997
Som Beer Singh Vs Union of India
Delhi High Court · (1997) 70 DLT 421
Border Security Force Act, 1968 — Section 11(2)Constitution of India, 1950 — Article 226
High Courts05 Sept 1997
Uttam Singh Vs Raghubir Singh
Delhi High Court · (1997) 5 AD 671 : (1997) 69 DLT 302 : (1997) 43 DRJ 331 : (1997) 1 ILR Delhi 674
Specific Relief Act, 1963 — Section 6
High Courts05 Sept 1997
Imperial Properties (P) Ltd. Vs Ami Chand
Delhi High Court · (1998) 1 AD 1006 : (1998) 71 DLT 296 : (1997) 43 DRJ 741
Specific Relief Act, 1963 — Section 12
High Courts05 Sept 1997
Triveni Engineering Works Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 154 CTR 465 : (1998) 234 ITR 447
High Courts05 Sept 1997
People''s Union for Civil Liberties Vs Union of India
Delhi High Court · (1997) 5 AD 446 : AIR 1997 Delhi 395 : (1997) 68 DLT 686 : (1997) 43 DRJ 236
Constitution of India, 1950 — Article 226
High Courts05 Sept 1997
Suresh Desai and Associates Vs Commissioner of Income Tax
Delhi High Court · (1998) 2 AD 578 : (1998) 148 CTR 345 : (1998) 71 DLT 772 : (1998) 44 DRJ 87 : (1998) 230 ITR 912 : (1998) 99 TAXMAN 114
High Courts04 Sept 1997
Jai Parkash Tyagi Vs Delhi Development Authority
Delhi High Court · (1997) 5 AD 873 : (1997) 68 DLT 910
Land Acquisition Act, 1894 — Section 4, 6
High Courts04 Sept 1997
Jagjeewan Co-operative House Building Society Ltd. Vs Union of India and Others
Delhi High Court · (1997) 70 DLT 67
Land Acquisition Act, 1894 — Section 12(2)
High Courts04 Sept 1997
Indian Music Industry (IMI) Vs Charanajit Gupta @ Chandi and Others
Delhi High Court · (1997) 70 DLT 60
Contempt of Courts Act, 1971 — Section 2
High Courts04 Sept 1997
Vinod Bahl Vs State
Delhi High Court · (1997) 6 AD 189 : (1997) 68 DLT 772 : (1997) 43 DRJ 559
Succession Act, 1925 — Section 222
High Courts03 Sept 1997
Chhatar Pal Vs Union of India
Delhi High Court · (1997) 6 AD 311 : (1997) 43 DRJ 467
High Courts03 Sept 1997
Pushpa Wadhawan Vs Exports India
Delhi High Court · (1997) 5 AD 481 : (1997) 70 DLT 82 : (1997) 43 DRJ 246 : (1997) RLR 598
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Sept 1997
Commissioner of Income Tax Vs Indo Java and Co.
Delhi High Court · (1998) 148 CTR 298 : (1998) 230 ITR 589
High Courts03 Sept 1997
Punjab and Sind Bank Vs Guru Nanak Auto Supplies (India) and others
Delhi High Court · (1998) 94 CompCas 435